Tribunals and Commissions22 Nov 2022Disposed Of
Vipin Nayyar Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0046
National Green Tribunal Act, 2010 — Section 14, 18
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 33 of 105
Tribunals and Commissions22 Nov 2022Disposed Of
Gagan Narang Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0045
Tribunals and Commissions22 Nov 2022Disposed Of
Gunjan Mittal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2022) 11 NGT CK 0044
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions16 Nov 2022Disposed Of
Sunil Kumar Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0054
Tribunals and Commissions16 Nov 2022Disposed Of
Jagdish Chandra Pandey Vs State of Uttarakhand & Ors
National Green Tribunal · (2022) 11 NGT CK 0037
Code Of Criminal Procedure, 1973 — Section 197(1)(b)Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions16 Nov 2022Disposed Of
Ved Prakash Aggarwal Vs District Magistrate Ghaziabad & Ors
National Green Tribunal · (2022) 11 NGT CK 0036
Tribunals and Commissions16 Nov 2022Disposed Of
Vijay Chawla Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2022) 11 NGT CK 0035
Punjab Land Preservation Act (PLPA), 1900 — Section 4, 5
Tribunals and Commissions16 Nov 2022Disposed Of
Bishamber Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0028
Forest (Conservation) Act, 1980— Section 14, 16
Tribunals and Commissions15 Nov 2022Disposed Of
Sanjay Kumar Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0030
Punjab Land Preservation Act (PLPA), 1900 — Section 4, 5
Tribunals and Commissions15 Nov 2022Disposed Of
Benny Sebasstian Vs M/s. VKL Infrastructure Facilities (P)Ltd. & Ors
National Green Tribunal · (2022) 11 NGT CK 0029
National Green Tribunal Act, 2010 — Section 14, 29, 30, 38(5)
Tribunals and Commissions14 Nov 2022Disposed Of
Alka Sarin & Anr Vs Ministry Of Environment, Forest And Climate Change
National Green Tribunal · (2022) 11 NGT CK 0034
Tribunals and Commissions14 Nov 2022Disposed Of
Krishan Lal Gera Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0033
Tribunals and Commissions14 Nov 2022Disposed Of
T. Muruganandam & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0032
Tribunals and Commissions14 Nov 2022Disposed Of
Om Puri Vs Hindustan Zinc Ltd. & Ors
National Green Tribunal · (2022) 11 NGT CK 0031
Tribunals and Commissions11 Nov 2022Disposed Of
Aashish Sardana Vs M/s Vatika Ltd. & Anr
National Green Tribunal · (2022) 11 NGT CK 0020
Tribunals and Commissions11 Nov 2022Disposed Of
Deepak Sharma Vs State Of Uttarakhand & Ors
National Green Tribunal · (2022) 11 NGT CK 0019
Tribunals and Commissions11 Nov 2022Disposed Of
Siddhartha Attri Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2022) 11 NGT CK 0018
National Green Tribunal Act, 2010 — Section 25
Tribunals and Commissions11 Nov 2022Disposed Of
Shailesh Singh Vs M/s Al-Dua Food Processing Pvt. Ltd. & Ors
National Green Tribunal · (2022) 11 NGT CK 0017
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions11 Nov 2022Disposed Of
Veterans Forum for Transparency in Public Life Vs State of Himachal Pradesh & Ors
National Green Tribunal · (2022) 11 NGT CK 0016
National Green Tribunal Act, 2010 — Section 15, 15(1), 20, 26, 30
Tribunals and Commissions09 Nov 2022Disposed Of
Surender Rathore & Ors Vs State of Chhattisgarh
National Green Tribunal · (2022) 11 NGT CK 0027
Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21