Tribunals and Commissions09 Nov 2022Disposed Of
Junaid Ayubi Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 11 NGT CK 0026
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 34 of 105
Tribunals and Commissions09 Nov 2022Disposed Of
Satyendra Pathak Vs State of Madhya Pradesh
National Green Tribunal · (2022) 11 NGT CK 0022
Tribunals and Commissions09 Nov 2022Disposed Of
Anup Kumar Vs State of Jharkhand
National Green Tribunal · (2022) 11 NGT CK 0021
Tribunals and Commissions07 Nov 2022Disposed Of
Pradeep Norula Vs Municipal Corporation of Gurgaon & Ors
National Green Tribunal · (2022) 11 NGT CK 0025
Tribunals and Commissions07 Nov 2022Disposed Of
Surender Kumar Vs Mohan Bakers & Ors
National Green Tribunal · (2022) 11 NGT CK 0015
Tribunals and Commissions07 Nov 2022Disposed Of
Ranthambhore Musical Festival Rajasthan Being Done Near The Forest/Sanctuary Area Vs area
National Green Tribunal · (2022) 11 NGT CK 0014
Tribunals and Commissions07 Nov 2022Disposed Of
Varun Sheokand Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0013
Tribunals and Commissions07 Nov 2022Disposed Of
Social Action for Forest & Environment (SAFE) Vs Union of India & Ors
National Green Tribunal · (2022) 11 NGT CK 0010
Tribunals and Commissions04 Nov 2022Disposed Of
Amit Kishore & Ors Vs Uttar Pradesh State Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0012
Tribunals and Commissions04 Nov 2022Dismissed
Gaurav Kumar Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions04 Nov 2022Dismissed
Kapil Dev & Ors Vs State of Punjab & Ors
National Green Tribunal · (2022) 11 NGT CK 0003
Constitution of India, 1950 — Article 21, 51ANational Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions04 Nov 2022Disposed Of
Ajay Kumar Vs Uttarakhand Pollution Control Board & Ors
National Green Tribunal · (2022) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions03 Nov 2022Disposed Of
Saroj Asthana Vs Dayashankar Gupta
National Green Tribunal · (2022) 11 NGT CK 0011
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions03 Nov 2022Disposed Of
In Re: News Item Published In The Newspaper The Hindu Dated 02.10.2022 Titled �Over 6,000 Trees Illegally Cut For Tiger Safari Project In Corbett Reserve, Says FSI Report� Vs
National Green Tribunal · (2022) 11 NGT CK 0005
Tribunals and Commissions01 Nov 2022Disposed Of
SND Public School, Palwal Vs State of Haryana & Ors
National Green Tribunal · (2022) 11 NGT CK 0009
Tribunals and Commissions01 Nov 2022Disposed Of
Satish Govind Vs President and Secretary, Windsor Park Residents Welfare Association & Anr
National Green Tribunal · (2022) 11 NGT CK 0008
Code Of Criminal Procedure, 1973 — Section 133National Green Tribunal Act, 2010 — Section 15Air (Prevention and Control of Pollution) Act, 1981 — Section 16(2)(h), 31A
Tribunals and Commissions01 Nov 2022Disposed Of
M/s Dugar Housing Ltd Vs Ministry of Environment, Forests & Climate Change & Anr
National Green Tribunal · (2022) 11 NGT CK 0007
Tribunals and Commissions01 Nov 2022Disposed Of
In Re: News Item Published In The Indian Express Dated 20th April, 2022, Titled �7 Charred To Death In Fire Near Ludhiana Dumpsite� Vs
National Green Tribunal · (2022) 11 NGT CK 0006
Tribunals and Commissions31 Oct 2022Dismissed
M/s Danish Leathers Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2022) 10 NGT CK 0046
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions31 Oct 2022Disposed Of
Premlata Vs State of UP
National Green Tribunal · (2022) 10 NGT CK 0045
National Green Tribunal Act, 2010 — Section 14, 15