Tribunals and Commissions31 Oct 2022Disposed Of
Ashir Jaihind Vs State of Maharashtra
National Green Tribunal · (2022) 10 NGT CK 0044
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 35 of 105
Tribunals and Commissions21 Oct 2022Disposed Of
Gaur Atulyam Apartment Owners Association Vs Greater Noida Industrial Development Authority & Anr
National Green Tribunal · (2022) 10 NGT CK 0047
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions21 Oct 2022Disposed Of
In re: news item published in the Newspaper The Hindu dated 02.10.2022 titled �Over 6,000 trees illegally cut for tiger safari project in Corbett Reserve, says FSI report� Vs
National Green Tribunal · (2022) 10 NGT CK 0019
Tribunals and Commissions21 Oct 2022Disposed Of
All India Kaimur Peoples Front Vs Ministry of Environment Forest & Climate Change & Ors
National Green Tribunal · (2022) 10 NGT CK 0018
Constitution of India, 1950 — Article 162Uttar Pradesh Minor Mineral (Concession) Rule 2021 — Rule 52, 52(1)
Tribunals and Commissions21 Oct 2022Disposed Of
Gurinder Singh & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0017
Tribunals and Commissions21 Oct 2022Dismissed
Gurinder Singh Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0014
Tribunals and Commissions20 Oct 2022Dismissed
All India Kaimur People�s Front Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 10 NGT CK 0016
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions19 Oct 2022Disposed Of
In re: News item published in The Hindu dated 11.07.2022 titled �Villagers� stir against solar plants protects khejri trees� Vs
National Green Tribunal · (2022) 10 NGT CK 0042
Tribunals and Commissions19 Oct 2022Disposed Of
Mirza Mohammad Arif Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0041
Tribunals and Commissions19 Oct 2022Disposed Of
Chandramal Vs State of U.P.
National Green Tribunal · (2022) 10 NGT CK 0040
Constitution of India, 1950 — Article 14, 21Electricity Act, 2003 — Section 67, 68, 164Indian Penal Code, 1860 — Section 188
Tribunals and Commissions19 Oct 2022Disposed Of
Manoj Kumar Vs State of U.P. & Ors.
National Green Tribunal · (2022) 10 NGT CK 0038
Tribunals and Commissions19 Oct 2022Disposed Of
Vivek Kamboj & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0037
Tribunals and Commissions18 Oct 2022Disposed Of
Kuldeep Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 10 NGT CK 0036
Tribunals and Commissions18 Oct 2022Disposed Of
Er. Kapil Dev & Ors. Vs State of Punjab & Ors.
National Green Tribunal · (2022) 10 NGT CK 0033
Tribunals and Commissions18 Oct 2022Disposed Of
Harish Singh Bisht Vs State of Uttarakhand
National Green Tribunal · (2022) 10 NGT CK 0032
Tribunals and Commissions18 Oct 2022Disposed Of
In re : News item published in The Times of India dated 28.04.2022 titled �Massive fire breaks out at Meerut Chemical factory; no casualties reported Vs
National Green Tribunal · (2022) 10 NGT CK 0031
Tribunals and Commissions18 Oct 2022Disposed Of
Mohd. Nasir Vs Delhi Pollution Control Committee
National Green Tribunal · (2022) 10 NGT CK 0030
Tribunals and Commissions18 Oct 2022Disposed Of
Shobha Agarwal Vs Delhi Metro Rail Corporation & Ors
National Green Tribunal · (2022) 10 NGT CK 0029
Tribunals and Commissions18 Oct 2022Disposed Of
Rajeev Suri Vs Union of India
National Green Tribunal · (2022) 10 NGT CK 0028
Tribunals and Commissions18 Oct 2022Disposed Of
Narayan Das Tulsani Vs State of Rajasthan
National Green Tribunal · (2022) 10 NGT CK 0027