Tribunals and Commissions28 Sept 2022Disposed Of
Ram Pratap Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0044
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 37 of 105
Tribunals and Commissions28 Sept 2022Disposed Of
Vireshwar Singh Vs Union of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0043
Wildlife (Protection) Act, 1972 — Section 26A
Tribunals and Commissions28 Sept 2022Disposed Of
S. Srinivas Rao & Ors Vs State Of Andhra Pradesh
National Green Tribunal · (2022) 09 NGT CK 0042
Tribunals and Commissions27 Sept 2022Disposed Of
Deepak Kumar & Anr Vs State of Uttarakhand & Ors
National Green Tribunal · (2022) 09 NGT CK 0046
Tribunals and Commissions26 Sept 2022Disposed Of
Sushil Raghav Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0053
Tribunals and Commissions26 Sept 2022Disposed Of
Tarun Vs Dharmender Singh & Anr
National Green Tribunal · (2022) 09 NGT CK 0052
Tribunals and Commissions26 Sept 2022Disposed Of
Pramod Kumar Sharma Vs Uttarakhand Environment Protection & Pollution Control Board & Ors
National Green Tribunal · (2022) 09 NGT CK 0051
National Green Tribunal Act, 2010 — Section 26, 30
Tribunals and Commissions23 Sept 2022Disposed Of
In re : news item in NDTV dated 11.09.2022 titled �4 Killed, 20 injured and several missing after Surat Factory Fire� Vs
National Green Tribunal · (2022) 09 NGT CK 0048
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions22 Sept 2022Disposed Of
Ashir Jaihind Vs State of Maharashtra
National Green Tribunal · (2022) 09 NGT CK 0054
Tribunals and Commissions22 Sept 2022Dismissed
Dr. Bharat Jhunjhunwala & Anr Vs Union of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0049
Tribunals and Commissions22 Sept 2022Dismissed
Dr. Bharat Jhunjhunwala & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0028
Tribunals and Commissions21 Sept 2022Disposed Of
Inderjit Singh Vs Balwinder Singh
National Green Tribunal · (2022) 09 NGT CK 0056
Tribunals and Commissions21 Sept 2022Disposed Of
Mohini Sharma Vs State of Uttarakhand
National Green Tribunal · (2022) 09 NGT CK 0055
Code of Criminal Procedure, 1973 — Section 133(1)
Tribunals and Commissions21 Sept 2022Disposed Of
In re: News item in NDTV dated 14.04.2022 titled “6 killed, 12 injured after fire breaks out at Andhra Pradesh Pharma Unit” Vs
National Green Tribunal · (2022) 09 NGT CK 0041
Manufacture, Storage And Import Of Hazardous Chemical Rules, 1989 — Rule 2(e), 7, 8, 9, 10, 11, 12, 13, 14, 15
Tribunals and Commissions21 Sept 2022Disposed Of
Haryana State Pollution Control Board & Anr Vs M/s Radhey Radhey Minerals
National Green Tribunal · (2022) 09 NGT CK 0029
Tribunals and Commissions20 Sept 2022Disposed Of
Jhilmil & Friends Colony Industrial Area CETP Society Vs Delhi Jal Board & Ors
National Green Tribunal · (2022) 09 NGT CK 0047
National Green Tribunal Act, 2010 — Section 14Delhi Common Effluent Treatment Plants Act, 2000 — Section 3
Tribunals and Commissions20 Sept 2022Disposed Of
Amandeep Vs State of Himachal Pradesh
National Green Tribunal · (2022) 09 NGT CK 0034
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions20 Sept 2022Disposed Of
Sunder Singh Vs State of NCT of Delhi & Ors
National Green Tribunal · (2022) 09 NGT CK 0033
Tribunals and Commissions20 Sept 2022Dismissed
Gautam Nagar Residents Association Regd Vs Commissioner, SDMC & Ors
National Green Tribunal · (2022) 09 NGT CK 0032
Tribunals and Commissions20 Sept 2022Disposed Of
In re : News item published in Bangalore Mirror dated 18.08.2022 titled �Nightmare sewage plant chokes nearby residents� Vs
National Green Tribunal · (2022) 09 NGT CK 0031