Tribunals and Commissions09 Sept 2022Disposed Of
Ramadas Subbaiyan Nadar Vs State Of Tamil Nadu
National Green Tribunal · (2022) 09 NGT CK 0013
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 39 of 105
Tribunals and Commissions09 Sept 2022Disposed Of
Mahagunpuram Apartment Owners Association Vs Ghaziabad Development Authority & Ors
National Green Tribunal · (2022) 09 NGT CK 0007
National Green Tribunal Act, 2010 — Section 33Utter Pradesh Apartment (Promotion of Construction Ownership and Maintenance) Act 2011 — Section 25
Tribunals and Commissions06 Sept 2022Disposed Of
Confederation of Trans Hindan RWA’s Ghaziabad Vs U. P. State Pollution Control Board & Ors
National Green Tribunal · (2022) 09 NGT CK 0006
Tribunals and Commissions06 Sept 2022Dismissed
Pramod Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0005
Code of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions06 Sept 2022Dismissed
Saket Girls PG College Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 09 NGT CK 0004
Tribunals and Commissions02 Sept 2022Disposed Of
Vivek Kamboj & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 09 NGT CK 0003
Tribunals and Commissions02 Sept 2022Disposed Of
Nalini Da Rosa Fernandes Vs GCZMA & Ors
National Green Tribunal · (2022) 09 NGT CK 0002
Tribunals and Commissions02 Sept 2022Dismissed
Agnelo Fernandes & Anr Vs GCZMA & Ors .
National Green Tribunal · (2022) 09 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules 1986 — Rule 4(3)(a)
Tribunals and Commissions30 Aug 2022Disposed Of
Himanshu Sharma Vs Union Territory Of J & K
National Green Tribunal · (2022) 08 NGT CK 0030
Tribunals and Commissions30 Aug 2022Disposed Of
Ravi Verma Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2022) 08 NGT CK 0029
Tribunals and Commissions29 Aug 2022Disposed Of
Benny Sebasstian Vs M/s. VKL Infrastructure Facilities (P) Ltd. & Ors
National Green Tribunal · (2022) 08 NGT CK 0032
Tribunals and Commissions29 Aug 2022Disposed Of
In Re: News Item Published In The Times Of India Dated 12th April, 2022, Titled �Six Killed In Chemical Factory Blast In Gujarat� Vs
National Green Tribunal · (2022) 08 NGT CK 0031
Code of Criminal Procedure, 1973 — Section 174Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and control of pollution) Act, 1981 — Section 31A
Tribunals and Commissions26 Aug 2022Disposed Of
Kuldeep Singh Vs State of Haryana & Ors
National Green Tribunal · (2022) 08 NGT CK 0016
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions25 Aug 2022Disposed Of
Krishan Pal Vs State of U.P.
National Green Tribunal · (2022) 08 NGT CK 0033
Tribunals and Commissions25 Aug 2022Disposed Of
Vardhaman Kaushik Vs Union Of India & Ors
National Green Tribunal · (2022) 08 NGT CK 0017
Tribunals and Commissions24 Aug 2022Disposed Of
Karam Singh & Ors Vs State of H.P.
National Green Tribunal · (2022) 08 NGT CK 0034
Tribunals and Commissions24 Aug 2022Disposed Of
In re: News item published in the Newspaper named, The Hindu, Chennai Edition dated: 9 th October, 2021, titled �Kakkalur Industrial Estate hit by infra woes� in Tiruvallur District, Tamil Nadu Vs
National Green Tribunal · (2022) 08 NGT CK 0026
Tribunals and Commissions23 Aug 2022Disposed Of
Rajesh Kumar Vs Union Territory Of J & K
National Green Tribunal · (2022) 08 NGT CK 0025
Tribunals and Commissions23 Aug 2022Dismissed
Gulab Rai & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 08 NGT CK 0024
Tribunals and Commissions22 Aug 2022Disposed Of
Sumit Batra & Ors Vs State of Haryana & Ors
National Green Tribunal · (2022) 08 NGT CK 0022
Haryana Municipal Corporation Act; 1994 — Section 408(A)(1)(b)Punjab Land Preservation Act, 1900 — Section 4, 5