Tribunals and Commissions26 Jul 2022Disposed Of
Sandeep Kumar Singh Vs State of UP & Ors
National Green Tribunal · (2022) 07 NGT CK 0027
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 41 of 105
Tribunals and Commissions26 Jul 2022Disposed Of
Avinash Kumar Ray Vs Ministry Of Environment Forest And Climate Change
National Green Tribunal · (2022) 07 NGT CK 0026
Tribunals and Commissions25 Jul 2022Disposed Of
Suresh Kumar Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0029
Uttar Pradesh Mines Mineral (Concession) Rules, 2021 — Rule 59
Tribunals and Commissions18 Jul 2022Disposed Of
Dr. Ajay Kumar Vs Union Of India & Ors
National Green Tribunal · (2022) 07 NGT CK 0031
Tribunals and Commissions14 Jul 2022Disposed Of
Hardeep Singh & Ors Vs SDMC & Ors
National Green Tribunal · (2022) 07 NGT CK 0025
Environment Protection Act, 1986 — Section 19
Tribunals and Commissions14 Jul 2022Disposed Of
Akhand Bharat Morcha Vs Union Of India & Ors
National Green Tribunal · (2022) 07 NGT CK 0024
Tribunals and Commissions13 Jul 2022Disposed Of
Raj Kumar Singal Vs State Of Haryana
National Green Tribunal · (2022) 07 NGT CK 0018
Tribunals and Commissions13 Jul 2022Disposed Of
Kiranpal Singh Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2022) 07 NGT CK 0017
Tribunals and Commissions12 Jul 2022Disposed Of
In re: News item published in The Indian Express dated 05.06.2022 titled �12 dead in fire at Hapur factory that �produced firecrackers illegally� : �Saw people with burns jumping into drains Vs
National Green Tribunal · (2022) 07 NGT CK 0019
Indian Penal Code, 1860 — Section 286, 287, 304, 308, 337, 338
Tribunals and Commissions11 Jul 2022Disposed Of
Dinesh Kumar Vs State Of Haryana
National Green Tribunal · (2022) 07 NGT CK 0021
Tribunals and Commissions11 Jul 2022Disposed Of
Hakam Singh & Anr Vs State Of Rajasthan & Ors
National Green Tribunal · (2022) 07 NGT CK 0020
Tribunals and Commissions08 Jul 2022Disposed Of
Hirdey Kumar Goel & Ors Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 07 NGT CK 0022
Tribunals and Commissions06 Jul 2022Disposed Of
Ram Niwas Parasher Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 07 NGT CK 0023
Tribunals and Commissions06 Jul 2022Disposed Of
Amit Sorout Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0004
Tribunals and Commissions06 Jul 2022Disposed Of
Rajesh Kumar Vs State Of H.P
National Green Tribunal · (2022) 07 NGT CK 0003
Tribunals and Commissions06 Jul 2022Disposed Of
Manoj Bansal Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 07 NGT CK 0002
Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1)(b)
Tribunals and Commissions06 Jul 2022Disposed Of
Kishor Chotu Vs Eurocoustic Products Ltd & Anr
National Green Tribunal · (2022) 07 NGT CK 0001
Tribunals and Commissions05 Jul 2022Disposed Of
Sajad Rasool Vs Union Territory Of J&K
National Green Tribunal · (2022) 07 NGT CK 0008
Tribunals and Commissions05 Jul 2022Disposed Of
In re: News item published in Pragativadi dated 04.06.2022 titled �Huge Explosion at Chemical Company in Gujarat�s Vadodara� Vs
National Green Tribunal · (2022) 07 NGT CK 0007
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions05 Jul 2022Disposed Of
Samender Singh Vs Govt. Of NCT Of Delhi
National Green Tribunal · (2022) 07 NGT CK 0006