Tribunals and Commissions25 May 2022Disposed Of
Sandeep Singh Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0057
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 43 of 105
Tribunals and Commissions24 May 2022Disposed Of
Junaid Ayubi & Anr Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0055
Tribunals and Commissions24 May 2022Dismissed
Veterans Forum for Transparency in Public Life Vs State of Himachal Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0054
National Green Tribunal Act, 2010 — Section 15, 15(1), 20
Tribunals and Commissions23 May 2022Disposed Of
Santosh Ram & Ors Vs State of Madhya Pradesh
National Green Tribunal · (2022) 05 NGT CK 0052
Tribunals and Commissions23 May 2022Dismissed
Acharya Shri Chander College of Medical Sciences & Hospital (ASCOMS) Vs J & K Pollution Control Board & Anr
National Green Tribunal · (2022) 05 NGT CK 0051
Tribunals and Commissions20 May 2022Disposed Of
Devesh Chandra Vs State of Uttar Pradesh
National Green Tribunal · (2022) 05 NGT CK 0050
Tribunals and Commissions20 May 2022Disposed Of
Sachin Sachdeva Vs Delhi Pollution Control Committee
National Green Tribunal · (2022) 05 NGT CK 0049
Tribunals and Commissions20 May 2022Dismissed
Raghu Ramakrishna RajuKanumuru (M.P.) Vs State of Andhra Pradesh
National Green Tribunal · (2022) 05 NGT CK 0048
Tribunals and Commissions20 May 2022Dismissed
Gram Panchayat Araba Vs State Of Rajasthan
National Green Tribunal · (2022) 05 NGT CK 0046
Tribunals and Commissions19 May 2022Disposed Of
Harjeet Singh Vs Akhil Gautam & Anr
National Green Tribunal · (2022) 05 NGT CK 0053
National Green Tribunal Act, 2010 — Section 14, 14 (3), 15, 15(3)
Tribunals and Commissions19 May 2022Disposed Of
Mahendra Mishra Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0047
Tribunals and Commissions19 May 2022Dismissed
Shivpal Bhagat & Ors Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0031
Tribunals and Commissions19 May 2022Disposed Of
Dr. Ram Avtar Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0030
Tribunals and Commissions19 May 2022Disposed Of
Amarpal Singh Vs State of Uttar Pradesh
National Green Tribunal · (2022) 05 NGT CK 0029
Tribunals and Commissions19 May 2022Disposed Of
Ramesh Malik VsUnion Of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0028
Tribunals and Commissions19 May 2022Disposed Of
Raj Kumar Vs Union Of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0027
Tribunals and Commissions18 May 2022Disposed Of
Rajan Vs Municipal Corporation of Delhi & Ors
National Green Tribunal · (2022) 05 NGT CK 0045
Tribunals and Commissions18 May 2022Disposed Of
Dr. Kiran Ramdas Kamble & Anr Vs State of Maharashtra
National Green Tribunal · (2022) 05 NGT CK 0035
Tribunals and Commissions18 May 2022Disposed Of
Pramod Kumar Sharma Vs Uttarakhand Environment Protection And Pollution Control Board
National Green Tribunal · (2022) 05 NGT CK 0034
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions18 May 2022Disposed Of
Shivalik Emerald Hills Residents Welfare Society Vs Department of Forest, Uttarakhand
National Green Tribunal · (2022) 05 NGT CK 0033