Tribunals and Commissions10 May 2022Dimissed
Legal Aid Committee, NGT Bar Association Vs MoEF & Ors
National Green Tribunal · (2022) 05 NGT CK 0009
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 45 of 105
Tribunals and Commissions09 May 2022Disposed Of
Ajay Jain Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0024
Tribunals and Commissions09 May 2022Disposed Of
Mukesh Kumar Aggarwal Vs Central Pollution Control Board & Anr
National Green Tribunal · (2022) 05 NGT CK 0020
National Green Tribunal Act, 2010 — Section 15, 20Environment (Protection) Act, 1986 — Section 6, 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21(4), 31(A), 37
Tribunals and Commissions06 May 2022Disposed Of
Vipin Nayyar Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14, 18Uttarakhand Flood Plain Zone Act, 2012 — Section 12(3)Ancient Monuments and Archaeological Sites and Remains Act 1958 20A, 20B
Tribunals and Commissions06 May 2022Disposed Of
Col. Sunil Kumar (Retd.) & Anr Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0007
Tribunals and Commissions06 May 2022Disposed Of
Raj Kumar Vs State of U.P. & Ors
National Green Tribunal · (2022) 05 NGT CK 0006
Tribunals and Commissions05 May 2022Disposed Of
Sri Prakash Singh Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0019
Tribunals and Commissions05 May 2022Disposed Of
Mudit Kumar Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0018
Tribunals and Commissions05 May 2022Disposed Of
Bhanwar Lal Bhargava Vs State of Rajasthan
National Green Tribunal · (2022) 05 NGT CK 0005
Constitution of India, 1950 — Article 243W, 243XNational Green Tribunal Act, 2010 — Section 26Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 42(2), 48
Tribunals and Commissions04 May 2022Disposed Of
Saviour Park Apartment Owners Association Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15Environment Protection Act, 1986 — Section 15
Tribunals and Commissions04 May 2022Disposed Of
Bharat Jhunjhunwala & Ors Vs Inland Waterways Authority & Ors
National Green Tribunal · (2022) 05 NGT CK 0004
Tribunals and Commissions02 May 2022Dismissed
Abhinav Gramodyog & Seva Sansthan Vs State Level Environment Impact Assessment Authority, Uttar Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0003
Tribunals and Commissions02 May 2022Dismissed
Anil Kumar Yadav Vs State Environment Impact Assessment Authority, Uttar Pradesh & Ors
National Green Tribunal · (2022) 05 NGT CK 0002
Tribunals and Commissions02 May 2022Disposed Of
Tapan Roy Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0001
Tribunals and Commissions29 Apr 2022Disposed Of
Vikram & Ors Vs Indian Synthetic Rubber Private Limited & Ors
National Green Tribunal · (2022) 04 NGT CK 0009
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions29 Apr 2022Disposed Of
Rohit Thankran Vs State of Haryana & Ors
National Green Tribunal · (2022) 04 NGT CK 0008
Tribunals and Commissions29 Apr 2022Disposed Of
Pradeep Norula Vs Municipal Corporation of Gurgaon & Ors
National Green Tribunal · (2022) 04 NGT CK 0007
Tribunals and Commissions29 Apr 2022Disposed Of
Lakhwinder Singh Vs State of Punjab
National Green Tribunal · (2022) 04 NGT CK 0006
Tribunals and Commissions29 Apr 2022Dismissed
Joginder Bhandari Vs Union Territory of Jammu & Kashmir
National Green Tribunal · (2022) 04 NGT CK 0005
Tribunals and Commissions29 Apr 2022Disposed Of
Haidar Khan Vs State of Uttar Pradesh
National Green Tribunal · (2022) 04 NGT CK 0004
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)Uttar Pradesh Minor Minerals (Concession) Rules, 1963 — Rule 58, 60