Tribunals and Commissions29 Apr 2022Disposed Of
Delhi Pollution Control Society Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2022) 04 NGT CK 0003
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 46 of 105
Tribunals and Commissions28 Apr 2022Disposed Of
R. K. Gupta Vs Delhi Development Authority & Ors
National Green Tribunal · (2022) 04 NGT CK 0011
Tribunals and Commissions26 Apr 2022Disposed Of
Rajjan Vs State of U.P. & Ors.
National Green Tribunal · (2022) 04 NGT CK 0016
Mines and Mineral (Development and Regulation) Act, 1957 — Section 21(5), 26
Tribunals and Commissions26 Apr 2022Disposed Of
Meera Shukla Vs Municipal Corporation, Gorakhpur & Ors
National Green Tribunal · (2022) 04 NGT CK 0014
Tribunals and Commissions26 Apr 2022Disposed Of
Jama Corporation Pvt. Ltd Vs Union of India & Ors
National Green Tribunal · (2022) 04 NGT CK 0013
National Green Tribunal Act, 2010 — Section 16Water (Prevention and Control of Pollution) Act, 1974 — Section 23, 33A
Tribunals and Commissions26 Apr 2022Disposed Of
Shantanu Dixit Vs State of M.P
National Green Tribunal · (2022) 04 NGT CK 0012
Tribunals and Commissions25 Apr 2022Disposed Of
Rambeer Vs State of U.P
National Green Tribunal · (2022) 04 NGT CK 0015
Tribunals and Commissions06 Apr 2022Disposed Of
Chaudhary Ompal & Ors Vs State of Haryana
National Green Tribunal · (2022) 04 NGT CK 0002
Tribunals and Commissions05 Apr 2022Disposed Of
Vinod Khanna Vs State of U.P.
National Green Tribunal · (2022) 04 NGT CK 0001
Tribunals and Commissions31 Mar 2022Disposed Of
H. C. Arora Vs State of Punjab & Ors
National Green Tribunal · (2022) 03 NGT CK 0048
Tribunals and Commissions31 Mar 2022Disposed Of
People�s Union for Legal Rights Vs Principal Chief Conservator of Forest & Ors
National Green Tribunal · (2022) 03 NGT CK 0047
Tribunals and Commissions31 Mar 2022Disposed Of
In re : News item published in the Newspapers named The Hindu, Chennai edition dated: 2nd August, 2021 titled �Row over Lakshadweep beach villa plan Vs
National Green Tribunal · (2022) 03 NGT CK 0045
Tribunals and Commissions30 Mar 2022Disposed Of
All India Kaimur Peoples Front Vs Ministry of Environment Forest & Climate Change & Ors
National Green Tribunal · (2022) 03 NGT CK 0040
Tribunals and Commissions30 Mar 2022Disposed Of
Jama Corporation Pvt. Ltd Vs Union of India & Ors
National Green Tribunal · (2022) 03 NGT CK 0038
Water (Prevention and Control of Pollution) Act, 1974 Section 23, 33ANational Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions30 Mar 2022Disposed Of
In Re: �The question of payment of compensation to the children died on account of pollution in Gorakhpur� Vs
National Green Tribunal · (2022) 03 NGT CK 0037
Tribunals and Commissions29 Mar 2022Disposed Of
In re: News item published on 21.11.2021 in the Indian Express titled “Lakes of Bengaluru : Industrial effluents, raw sewage; stinky tale of Chandrapura lake” Vs
National Green Tribunal · (2022) 03 NGT CK 0049
Wetlands (Conservation and Management) Rules, 2010 — Rule 4
Tribunals and Commissions29 Mar 2022Disposed Of
T. S. Singh Vs State of Uttar Pradesh
National Green Tribunal · (2022) 03 NGT CK 0042
National Green Tribunal Act, 2010 — Section 25, 26Code of Civil Procedure, 1908 — Section 51(d)
Tribunals and Commissions29 Mar 2022Disposed Of
Chakradhar Pandey Vs Nova Dyestuffs Industries Pvt. Ltd
National Green Tribunal · (2022) 03 NGT CK 0041
Tribunals and Commissions25 Mar 2022Disposed Of
Varun Sheokand Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 03 NGT CK 0036
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions25 Mar 2022Disposed Of
Madhav Das Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 03 NGT CK 0035