Tribunals and Commissions18 May 2022Disposed Of
Vipin Nayyar Vs Union Of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0032
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 44 of 105
Tribunals and Commissions17 May 2022Disposed Of
Rajesh Kumar Vs Union of Territory of Jammu & Kashmir
National Green Tribunal · (2022) 05 NGT CK 0039
Tribunals and Commissions17 May 2022Disposed Of
Sanjay Singh & Ors. Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0038
Tribunals and Commissions13 May 2022Disposed Of
Rahul Pal Vs State of U.P.
National Green Tribunal · (2022) 05 NGT CK 0044
Tribunals and Commissions13 May 2022Disposed Of
Shri Hazi Ariff Vs State of U.P. & Ors
National Green Tribunal · (2022) 05 NGT CK 0043
Constitution of India, 1950 — Article 21Water (Prevention and Control of Pollution) Act, 1974 — Section 2(j), 24, 24(1)(b)National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions13 May 2022Disposed Of
Shailesh Singh Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 05 NGT CK 0042
Tribunals and Commissions13 May 2022Disposed Of
Munish Kalia Vs Govt. Of NCT of Delhi
National Green Tribunal · (2022) 05 NGT CK 0041
Tribunals and Commissions13 May 2022Disposed Of
Jai Prakash Sharma Vs State Of Haryana
National Green Tribunal · (2022) 05 NGT CK 0037
Tribunals and Commissions13 May 2022Disposed Of
Om Prakash Vs State Of Haryana
National Green Tribunal · (2022) 05 NGT CK 0036
National Green Tribunal Act, 2010 — Section 16, 18
Tribunals and Commissions12 May 2022Disposed Of
Shokeen Ali & Anr Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0026
Tribunals and Commissions12 May 2022Disposed Of
Shailesh Singh Vs State of U.P.& Ors
National Green Tribunal · (2022) 05 NGT CK 0022
Tribunals and Commissions12 May 2022Disposed Of
Residents of Village Adampur, PO Masodi Khera, District Dholpur Vs State of Rajasthan
National Green Tribunal · (2022) 05 NGT CK 0021
Tribunals and Commissions11 May 2022Disposed Of
Daljeet Singh & Anr Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 05 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14, 18Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions11 May 2022Disposed Of
Ashu Chauhan Vs State of U.P.
National Green Tribunal · (2022) 05 NGT CK 0015
Air(Prevention and Control of Pollution) Act 1981 — Section 31A
Tribunals and Commissions11 May 2022Dismissed
Anil Nishani Vs Union of India & Ors
National Green Tribunal · (2022) 05 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions11 May 2022Disposed Of
Veterans Forum For Transparency In Public Life Vs Chapra Nagar Nigam, Saran, Bihar & Ors
National Green Tribunal · (2022) 05 NGT CK 0013
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions10 May 2022Dismissed
Nagendra Tripathi & Anr Vs State of U.P
National Green Tribunal · (2022) 05 NGT CK 0023
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions10 May 2022Disposed Of
Vineet Kumar Yadav Vs State of Haryana & Ors
National Green Tribunal · (2022) 05 NGT CK 0012
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions10 May 2022Disposed Of
Tejinder Kumar Jolly & Anr Vs State of Uttarakhand & Ors
National Green Tribunal · (2022) 05 NGT CK 0011
Tribunals and Commissions10 May 2022Disposed Of
Pramod Vs Directorate Of Geology And Mining
National Green Tribunal · (2022) 05 NGT CK 0010