COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 48 of 105

Tribunals and Commissions08 Mar 2022Disposed Of

News item published in The Tribune dated 22.02.2022 titled �7 killed in blast at firecrackers factory in Himachal Una Vs

National Green Tribunal · (2022) 03 NGT CK 0016

National Green Tribunal Act, 2010 — Section 15

Tribunals and Commissions08 Mar 2022Disposed Of

K. S. Sahadeva Raja Vs State of Tamilnadu

National Green Tribunal · (2022) 03 NGT CK 0014

Tribunals and Commissions07 Mar 2022Disposed Of

Rafikhan Vs East Delhi Municipal Corporation & Ors

National Green Tribunal · (2022) 03 NGT CK 0017

Tribunals and Commissions03 Mar 2022Disposed Of

News Item Published In Hindustan Times Dt 12.02.2021 Title 12 Dead 36 Injured As Fire Breaks Out In Factory In Tamil Nadu Sivakasi Vs

National Green Tribunal · (2022) 03 NGT CK 0003

Explosive Act 1884 — Section 9BExplosive Rule, 2008 — Rule 7, 19, 26(7), 28, 128, 135Tamil Nadu Factories Rules 1950 — Rule 95

Tribunals and Commissions03 Mar 2022Disposed Of

Anand Uttarkar Vs Municipal Corporation of the City of Pune & Ors

National Green Tribunal · (2022) 03 NGT CK 0002

Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21Solid Waste Management Rules, 2016 — Rule 3, 15(i), 16[B], 38

Tribunals and Commissions03 Mar 2022Disposed Of

Aditya Dubey & Anr Vs Union of India & Ors

National Green Tribunal · (2022) 03 NGT CK 0001

Tribunals and Commissions02 Mar 2022Disposed Of

Kaushambi Apartments Residents Welfare Association (KARWA) Vs Divisional Commissioner Meerut Division & Ors

National Green Tribunal · (2022) 03 NGT CK 0004

Tribunals and Commissions25 Feb 2022Disposed Of

Shailesh Singh Vs Hotel Holiday Regency

National Green Tribunal · (2022) 02 NGT CK 0060

Constitution of India, 1950 — Article 21, 253Environment Protection Act, 1986 — Section 15, 16, 17, 18, 19, 20, 21National Green Tribunal Act, 2010 — Section 15, 20

Tribunals and Commissions25 Feb 2022Disposed Of

Rakesh Kumar Vs Govt. of NCT of Delhi

National Green Tribunal · (2022) 02 NGT CK 0057

Environment Protection Act, 1986 — Section 5

Tribunals and Commissions25 Feb 2022Disposed Of

Rajan Vs Central Ground Water

National Green Tribunal · (2022) 02 NGT CK 0056

Environment Protection Act, 1986 — Section 15, 16, 17, 18, 19, 20, 21National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 18(2), 20

Tribunals and Commissions24 Feb 2022Disposed Of

Abdul Farukh Vs Govt. of NCT of Delhi

National Green Tribunal · (2022) 02 NGT CK 0059

Environment Protection Act, 1986 — Section 3

Tribunals and Commissions24 Feb 2022Disposed Of

Smt. Tara Devi Vs Delhi Pollution Control Committee & Ors

National Green Tribunal · (2022) 02 NGT CK 0058

Tribunals and Commissions22 Feb 2022Dismissed

Environmental Protection Society, S.A.S. Nagar Vs State of Punjab & Ors

National Green Tribunal · (2022) 02 NGT CK 0053

Tribunals and Commissions22 Feb 2022Disposed Of

Satish Chander Singh Vs Uttarakhand Environment Protection and Pollution Control Board

National Green Tribunal · (2022) 02 NGT CK 0052

Tribunals and Commissions21 Feb 2022Disposed Of

Vivek Kamboj & Ors Vs Union of India & Ors

National Green Tribunal · (2022) 02 NGT CK 0055

National Green Tribunal Act, 2010 — Section 14, 15, 20

Tribunals and Commissions17 Feb 2022Disposed Of

Vasant Vihar Welfare Association & Ors Vs Govt. of NCT of Delhi & Ors

National Green Tribunal · (2022) 02 NGT CK 0049

Tribunals and Commissions22 Dec 2021Disposed Of

Pawan Kumar & Anr Vs State of Haryana & Ors

National Green Tribunal · (2021) 12 NGT CK 0045

Tribunals and Commissions22 Dec 2021Disposed Of

Court on its Own Motion Vs State Of Himachal Pradesh & Ors

National Green Tribunal · (2021) 12 NGT CK 0044

Tribunals and Commissions21 Dec 2021Disposed Of

RG Residency Apartment Owner Association Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2021) 12 NGT CK 0042

Tribunals and Commissions21 Dec 2021Disposed Of

A. K. Malik Vs Delhi Development Authority

National Green Tribunal · (2021) 12 NGT CK 0041