Tribunals and Commissions17 Dec 2021Disposed Of
Himanshu Juneja Vs State of Haryana & Ors
National Green Tribunal · (2021) 12 NGT CK 0035
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 49 of 105
Tribunals and Commissions17 Dec 2021Disposed Of
Abhishek Sindhu Vs State of Punjab
National Green Tribunal · (2021) 12 NGT CK 0034
Tribunals and Commissions17 Dec 2021Disposed Of
Acharya Damodar Shastri & Anr Vs Union of India & Ors
National Green Tribunal · (2021) 12 NGT CK 0033
Water (Prevention and Control of Pollution) Act, 1974 — section 17
Tribunals and Commissions17 Dec 2021Disposed Of
Mukesh Shankarlal Jaisinghani Vs Kalyan Dombivili Municipal Corporation (KDMC) & Anr
National Green Tribunal · (2021) 12 NGT CK 0030
Solid Waste Management Rules 2016 — Rule 3(52)
Tribunals and Commissions17 Dec 2021Disposed Of
Volga Transmissions LLP Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2021) 12 NGT CK 0028
Tribunals and Commissions16 Dec 2021Disposed Of
Shri Hazi Ariff Vs State of U.P. & Ors
National Green Tribunal · (2021) 12 NGT CK 0039
Tribunals and Commissions16 Dec 2021Disposed Of
Pramod Kumar Rajput Vs Municipal Corporation of Delhi & Ors
National Green Tribunal · (2021) 12 NGT CK 0038
Tribunals and Commissions16 Dec 2021Disposed Of
Mythily Manoharan Vs Union of India & Ors
National Green Tribunal · (2021) 12 NGT CK 0037
Tribunals and Commissions16 Dec 2021Disposed Of
Dal Chand Yadav Vs Delhi Pollution Control Committe & Anr
National Green Tribunal · (2021) 12 NGT CK 0036
Tribunals and Commissions15 Dec 2021Disposed Of
K.S. Gahunia Vs N.B.C.C. Ltd. & Ors
National Green Tribunal · (2021) 12 NGT CK 0027
Tribunals and Commissions14 Dec 2021Disposed Of
In re: News item published in The Hindu dated 23.02.2021 titled �Two dead, 5 missing in fire at UPL Plant�
National Green Tribunal · (2021) 12 NGT CK 0047
Tribunals and Commissions13 Dec 2021Disposed Of
Citizens for Green Doon Vs Union of India & Ors
National Green Tribunal · (2021) 12 NGT CK 0022
Constitution Of India, 1950 — Article 14, 21, 110, 195, 199, 226, 283, 284, 294Forest Conservation Act, 1980 — section 2, 2A, 2(ii)Forest Conservation Rules 2003 — Rule 2(cd)
Tribunals and Commissions10 Dec 2021Disposed Of
Mandakini Badh Prabhavit Samiti Vs L&T Uttaranchal Hydropower Ltd. & Ors
National Green Tribunal · (2021) 12 NGT CK 0026
Tribunals and Commissions10 Dec 2021Disposed Of
Manoj Joshi Vs State of Uttarakhand & Ors
National Green Tribunal · (2021) 12 NGT CK 0025
Tribunals and Commissions10 Dec 2021Disposed Of
Gauri Maulekhi Vs Union of India & Ors
National Green Tribunal · (2021) 12 NGT CK 0024
Tribunals and Commissions10 Dec 2021Disposed Of
Mahesh Chandra Saxena Vs Chief Secretary, Govt. of NCT of Delhi & Ors
National Green Tribunal · (2021) 12 NGT CK 0023
Tribunals and Commissions09 Dec 2021Disposed Of
M. Haridasan Vs State of Kerala & Ors
National Green Tribunal · (2021) 12 NGT CK 0011
Environment (Protection) Act, 1986 — Section 23
Tribunals and Commissions09 Dec 2021Disposed Of
Satendra Singh Malik Vs District Magistrate, Moradabad, U.P. & Ors
National Green Tribunal · (2021) 12 NGT CK 0010
Tribunals and Commissions09 Dec 2021Disposed Of
Shailesh Singh Vs State of U.P. & Ors
National Green Tribunal · (2021) 12 NGT CK 0009
Tribunals and Commissions08 Dec 2021Disposed Of
Vikas Vs State of Haryana & Ors
National Green Tribunal · (2021) 12 NGT CK 0014