COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 50 of 105

Tribunals and Commissions30 Nov 2021Disposed Of

Shreya Paropkari & Anr Vs Delhi Agricultural Marketing Board & Ors

National Green Tribunal · (2021) 11 NGT CK 0036

National Green Tribunal Act, 2010 — Section 15Environment Protection Act, 1986 — Section 3, 5Prevention and Control of Infectious and contagious Diseases Animals Act, 2009 — Section 3, 4, 5, 6Prevention of Cruelty to Animals Act, 1960 — Section 3, 11
Tribunals and Commissions26 Nov 2021Dismissed

Mahesh Kumar Tiwari Vs Union of India

National Green Tribunal · (2021) 11 NGT CK 0033

Constitution Of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 16, 17, 18, 19, 20, 21Indian Penal Code, 1860 — Section 379, 425