COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 52 of 105

Tribunals and Commissions08 Oct 2021Disposed Of

Bandhua Mukti Morcha NGO Vs Rajeev Kumar & Ors

National Green Tribunal · (2021) 10 NGT CK 0002

Delhi Municipal Corporation Act, 1957 — Section 416Indian Penal Code, 1860 — Section 268, 269, 270, 271, 278, 284National Green Tribunal Act, 2010 — Section 26, 30
Tribunals and Commissions06 Oct 2021Dismissed/Disposed Of

Citizens for Green Doon Vs Union of India & Ors

National Green Tribunal · (2021) 10 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14, 15, 16Forest (Conservation) Act, 1980 — Section 2Biological Diversity Act, 2002 — Section 36