COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 54 of 105

Tribunals and Commissions13 Sept 2021Disposed Of

Yogendra Mohan Sengupta Vs Union of India & Ors.

National Green Tribunal · (2021) 09 NGT CK 0011

Constitution Of India, 1950 — Article 19(f), 48A, 51A(g), 300ACode Of Civil Procedure, 1908 — Section 152

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Tribunals and Commissions09 Sept 2021

Sanjay Kumar Vs State of UP & Ors

National Green Tribunal · (2021) 09 NGT CK 0015

Constitution Of India, 1950 — Article 19(1)(g), 21, 47, 48A, 51A(g)National Green Tribunal Act, 2010 — Section 15, 20Environment (Protection) Act, 1986 — Section 3(3)

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Tribunals and Commissions09 Sept 2021Disposed Of

Rahul Vs Uttar Pradesh Pollution Control Board & Ors

National Green Tribunal · (2021) 09 NGT CK 0014

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Tribunals and Commissions09 Sept 2021Dismissed/Disposed Of

Green Gene Enviro Protection & Infrastructure Private Limited Vs Pollution Control Committee, Dadar and Nagar Haveli, Silvassa

National Green Tribunal · (2021) 09 NGT CK 0013

Environment (Protection) Act, 1986 — Section 5Hazardous & Other Waste (Management and Transboundary Movement) Rules, 2016 — Rule 6

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Tribunals and Commissions08 Sept 2021

Surendra Singh Vs Ministry of Environment, Forests & Climate Change & Ors

National Green Tribunal · (2021) 09 NGT CK 0016

Environment Protection Act, 1986 — Section 3(2)(v), 5Uttar Pradesh Minor Minerals (Concession)( Forty Seventh Amendment) Rules 2019 — Rule 23(4)

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Tribunals and Commissions07 Sept 2021Disposed Of

Gram Panchayat Nurpur Bet & Ors Vs State of Punjab & Ors

National Green Tribunal · (2021) 09 NGT CK 0010

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Tribunals and Commissions07 Sept 2021Disposed Of

Meera Shukla Vs Municipal Corporation, Gorakhpur & Ors

National Green Tribunal · (2021) 09 NGT CK 0008

Constitution Of India, 1950 — Article 243W, 24X, 243YWater (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 31(1)(c), 33A, 42(2), 43, 44, 47, 48National Green Tribunal Act, 2010 — Section 15

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Tribunals and Commissions07 Sept 2021

News item published in The Indian Express dated 12.07.2021 titled “Six killed in factory fire: Owner held, raids on to nab second accused Vs

National Green Tribunal · (2021) 09 NGT CK 0007

Indian Penal Code, 1860 — Section 308National Green Tribunal Act, 2010 — Section 15Delhi Municipal Corporation Act, 1957 — Section 416, 417

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Tribunals and Commissions03 Sept 2021Dismissed/Disposed Of

M/s Madadh Poultry Farm Vs Haryana State Pollution Control Board & Ors

National Green Tribunal · (2021) 09 NGT CK 0006

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions03 Sept 2021Disposed Of

Ajay Bisht Vs State of Uttarakhand & Anr

National Green Tribunal · (2021) 09 NGT CK 0005

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Tribunals and Commissions03 Sept 2021Disposed Of

Dr. Ajay Kumar & Anr Vs Union of India & Ors

National Green Tribunal · (2021) 09 NGT CK 0004

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Tribunals and Commissions02 Sept 2021Disposed Of

Ved Prakash Aggarwal Vs District Magistrate Ghaziabad & Ors

National Green Tribunal · (2021) 09 NGT CK 0003

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Tribunals and Commissions02 Sept 2021Disposed Of

Vibhor Mittal Vs M/s Unnati Construction Pvt. Ltd

National Green Tribunal · (2021) 09 NGT CK 0001

National Green Tribunal Act, 2010 — Section 25(2)

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Tribunals and Commissions31 Aug 2021Dismissed

Yogendra Mohan Sengupta Vs Union of India & Ors

National Green Tribunal · (2021) 08 NGT CK 0050

Constitution Of India, 1950 — Article 48A, 300A

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Tribunals and Commissions31 Aug 2021Disposed Of

News item published in The Times of India dated 28.02.2021 titled “Delhi : Man charred to death as illegal factory catches fire Vs

National Green Tribunal · (2021) 08 NGT CK 0049

Employee's Compensation Act, 1923 — Section 10A(1)Delhi Fire service Rules, 2010 — Rule 27, 27(9), 34(1)

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Tribunals and Commissions29 Apr 2021Disposed Of

Ram Kumar Yadav Vs North Delhi Municipal Corporation & Ors

National Green Tribunal · (2021) 04 NGT CK 0073

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Tribunals and Commissions29 Apr 2021Disposed Of

News item published in Hindustan dated 21.04.2022 titled �Village in danger due to fire in forest" Vs

National Green Tribunal · (2021) 04 NGT CK 0072

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions29 Apr 2021Disposed Of

News item published in the Telugu Newspaper named, Eenadu, Chennai edition dated: 10th August, 2021, titled �Encroachment virus in aqua culture in Andhra Pradesh� Vs

National Green Tribunal · (2021) 04 NGT CK 0070

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Tribunals and Commissions26 Apr 2021Disposed Of

Meera Shukla Vs Municipal Corporation, Gorakhpur & Ors

National Green Tribunal · (2021) 04 NGT CK 0075

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Tribunals and Commissions26 Apr 2021Disposed Of

Jama Corporation Pvt. Ltd Vs Union of India & Ors

National Green Tribunal · (2021) 04 NGT CK 0074

National Green Tribunal Act, 2010 — Section 16Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention & Control of Pollution) Act, 1981 — Section 23

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