Tribunals and Commissions06 Apr 2021Disposed Of
Vinod Kumar Bansal Vs State of Haryana
National Green Tribunal · (2021) 04 NGT CK 0049
Environment Protection Act, 1986 — Section 15, 17
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 56 of 105
Tribunals and Commissions06 Apr 2021Disposed Of
Ishlam Deen & Ors Vs State of Himachal Pradesh
National Green Tribunal · (2021) 04 NGT CK 0048
Code of Criminal Procedure, 1973 — Section 133
Tribunals and Commissions06 Apr 2021Disposed Of
Radhesh Pappu Vs State of Uttar Pradesh
National Green Tribunal · (2021) 04 NGT CK 0047
Tribunals and Commissions06 Apr 2021Disposed Of
Bhanwar Singh Mertiya Vs Union of India & Ors
National Green Tribunal · (2021) 04 NGT CK 0046
Environment Protection Act, 1986 — Section 3(2)(v)National Green Tribunal Act, 2010 — Section 14, 15, 25, 33
Tribunals and Commissions06 Apr 2021Disposed Of
Legal Aid Committee, NGT Bar Association Vs MoEF & Ors
National Green Tribunal · (2021) 04 NGT CK 0045
Tribunals and Commissions04 Nov 2020
Rupesh Pethe and Ors Vs State Of M.P. and Ors
National Green Tribunal · (2020) 11 NGT CK 0001
Tribunals and Commissions14 Oct 2020Disposed Of
Pawan Kumar and Ors Vs State Of Bihar and Ors
National Green Tribunal · (2020) 10 NGT CK 0001
Constitution Of India, 1950 — Article 21, 48, 48(A), 51A(g)Mines And Minerals (development And Regulation) Act, 1957 — Section 23C
Tribunals and Commissions05 Oct 2020Dismissed
Surat Green Precast Pvt. Ltd. Vs Reliance Industries and Ors
National Green Tribunal · (2020) 10 NGT CK 0002
Environment (Protection) Act, 1986 — Section 3, 6, 25Contract Act, 1872 — Section 27Code Of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1, Order 47 Rule 1
Tribunals and Commissions16 Sept 2020Disposed Of
Kachchh Camel Breeders Association Vs Union Of India and Ors
National Green Tribunal · (2020) 09 NGT CK 0007
Tribunals and Commissions16 Sept 2020Allowed
Gauri Maulekhi Vs Union Of India and Ors
National Green Tribunal · (2020) 09 NGT CK 0006
Air (prevention And Control Of Pollution) Act, 1981 — Section 21National Green Tribunal Act, 2010 — Section 15, 20Water (prevention And Control Of Pollution) Act, 1974 — Section 25
Tribunals and Commissions15 Sept 2020Disposed Of
Abhijeet Dutta Roy Vs Union Of India and Ors
National Green Tribunal · (2020) 09 NGT CK 0005
Forest (conservation) Act, 1980 — Section 2Indian Forest Act, 1927 — Section 3, 4, 5, 20, 26(a), 27
Tribunals and Commissions10 Sept 2020
Aditya Dubey and Ors Vs Amazon Retail India Private Limited and Ors
National Green Tribunal · (2020) 09 NGT CK 0004
Tribunals and Commissions10 Sept 2020Disposed Of
Pradip Bhuyan and Ors Vs Union Of India and Ors
National Green Tribunal · (2020) 09 NGT CK 0003
Commissions Of Inquiry Act, 1952 — Section 3, 5(2), 5(3), 5(4), 5(5), 5(A)Forest (Conservation) Act, 1980 — Section 2Mines And Minerals (development And Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions09 Sept 2020Disposed Of
Sonia Raj Sood Vs Union of India and Ors
National Green Tribunal · (2020) 09 NGT CK 0002
Environment (Protection) Act, 1986 — Section 3(2)
Tribunals and Commissions04 Sept 2020Dismissed
Municipal Corporation, Bhilai Vs Chhattisgarh Environment Conservation Board
National Green Tribunal · (2020) 09 NGT CK 0001
Constitution Of India — Article 21, 47, 48A, 243W, 252Limitation Act, 1963 — Section 5National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions28 Aug 2020Dismissed
Joseph Antonio D'Souza And Ors Vs State Of Goa And Ors
National Green Tribunal · (2020) 08 NGT CK 0007
Environment (Protection) Act, 1986 — Section 2, 3(1), 3(2)(v), 3(2)(v)(1), 5, 10, 15, 19Environment (Protection) Rules, 1986 — Rule 5(3)(d)Kerala Municipality Building Rules, 1999 — Rule 16, 23, 23(4)
Tribunals and Commissions27 Aug 2020Disposed Of
Central Railside Warehouse Company Ltd. Vs Anubhav Kumar and Ors
National Green Tribunal · (2020) 08 NGT CK 0002
National Green Tribunal Act, 2010 — Section 19(4)(f)Code of Civil Procedure, 1908 — Section 114, 151, Order 47 Rule 1Environment Protection Act, 1986 — Section 5
Tribunals and Commissions25 Aug 2020Disposed Of
Karanja Machimar Vividha Karyakari Society Ltd. And Ors Vs Karanja Terminals Logistic Private Ltd. And Ors
National Green Tribunal · (2020) 08 NGT CK 0008
Arbitration And Conciliation Act, 1996 — Section 17, 34, 34(1), 34(3), 36Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 15Central Excise Act, 1944 — Section 35, 35B, 35EE, 35G, 35H
Tribunals and Commissions25 Aug 2020Dismissed
Cavelossim Villagers Forum Vs State of Goa and Ors
National Green Tribunal · (2020) 08 NGT CK 0001
Limitation Act, 1963 — Section 4, 5, 6, 7, i8, 9, 10, 11, 12, 13, 14, 15, 1, 17, 18, 19, 2o, 21, 22, 23, 24National Green Tribunal Act, 2010 — Section 16Arbitration and Conciliation Act, 1996 — Section 17, 29(2), 34, 34(1), 34(3), 36
Tribunals and Commissions18 Aug 2020Disposed Of
K.C. Mittal Vs Union of India and Ors
National Green Tribunal · (2020) 08 NGT CK 0004