Tribunals and Commissions22 Apr 2021Dismissed
C.M. Arora Vs Govt. of NCT of Delhi
National Green Tribunal · (2021) 04 NGT CK 0076
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 55 of 105
Tribunals and Commissions22 Apr 2021Disposed Of
Roshan Joshi Vs State of Uttarakhand & Ors
National Green Tribunal · (2021) 04 NGT CK 0064
Tribunals and Commissions22 Apr 2021Disposed Of
In re: News item published in Times Now News dated 23.02.2021 titled �Karnataka: Six killed in quarry blast in Hirenagavalli, Chikkaballapur� Vs
National Green Tribunal · (2021) 04 NGT CK 0063
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions22 Apr 2021Disposed Of
News item published in India Today dated 26.12.2021 titled �7 dead in boiler explosion at noodle factory in Bihar�s Muzaffarpur, probe ordered� Vs
National Green Tribunal · (2021) 04 NGT CK 0062
National Green Tribunal Act, 2010 — Section 17Environment (Protection) Act, 1986 — Section 5, 15Boilers Act, 1923 — Section 18, 24E
Tribunals and Commissions22 Apr 2021Disposed Of
Gauri Maulekhi Vs Union of India & Ors
National Green Tribunal · (2021) 04 NGT CK 0061
Tribunals and Commissions21 Apr 2021Disposed Of
Ram Prakash Gupta Vs State of Uttar Pradesh
National Green Tribunal · (2021) 04 NGT CK 0078
Tribunals and Commissions21 Apr 2021Disposed Of
Ankur Vs Govt. of NCT of Delhi
National Green Tribunal · (2021) 04 NGT CK 0077
Tribunals and Commissions21 Apr 2021Disposed Of
D. V. Girish Vs Union of India & Ors
National Green Tribunal · (2021) 04 NGT CK 0068
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions21 Apr 2021Disposed Of
Rakesh Verma Vs State of Uttarakhand & Ors
National Green Tribunal · (2021) 04 NGT CK 0067
Tribunals and Commissions21 Apr 2021Disposed Of
In re: News item published in The Indian Express dated 20th April, 2022, titled �7 Charred to death in fire near Ludhiana dumpsite� Vs
National Green Tribunal · (2021) 04 NGT CK 0065
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions20 Apr 2021Disposed Of
Raghuvar Singh Vs Central Pollution Control Board
National Green Tribunal · (2021) 04 NGT CK 0069
Tribunals and Commissions19 Apr 2021Disposed Of
Sagar Dikshit Vs State of Uttar Pradesh
National Green Tribunal · (2021) 04 NGT CK 0060
Tribunals and Commissions13 Apr 2021Disposed Of
Sharath RK Vs State of Karnataka
National Green Tribunal · (2021) 04 NGT CK 0053
Karnataka Municipal Corporation Act, 1976 — Section 308
Tribunals and Commissions13 Apr 2021Disposed Of
Sher Khan Vs State of U.P. & Ors
National Green Tribunal · (2021) 04 NGT CK 0052
Tribunals and Commissions13 Apr 2021Disposed Of
Vijay Chawla Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2021) 04 NGT CK 0051
Tribunals and Commissions12 Apr 2021Disposed Of
Tarun Vs Dharmender Singh & Anr
National Green Tribunal · (2021) 04 NGT CK 0059
Tribunals and Commissions12 Apr 2021Disposed Of
Aashish Sardana Vs M/s Vatika Ltd. & Anr
National Green Tribunal · (2021) 04 NGT CK 0058
Tribunals and Commissions12 Apr 2021Disposed Of
Atul Gupta Vs State of Uttar Pradesh
National Green Tribunal · (2021) 04 NGT CK 0056
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions12 Apr 2021Disposed Of
M/s Real Anchors Developers Pvt. Ltd Vs U.P. State Pollution Control Board & Ors
National Green Tribunal · (2021) 04 NGT CK 0055
Tribunals and Commissions12 Apr 2021Disposed Of
Yogendra Mohan Sengupta Vs Union of India & Ors
National Green Tribunal · (2021) 04 NGT CK 0054