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National Green Tribunal judgments

2,083 judgments · page 53 of 105

Tribunals and Commissions28 Sept 2021Disposed Of

Mukund Dhote Vs Union of India & Ors

National Green Tribunal · (2021) 09 NGT CK 0037

i. Vellore Citizens Welfare Forum vs. Union of India (UOI) and Ors. (1996) 5 SCC 647, M.C. Mehta and Anr. Vs. Union of India and Ors., (1987) 1 SCC 395