Tribunals and Commissions24 Nov 2021Disposed Of
M/s Maha Dadaji Dying Company Vs Rajasthan State Pollution Control Board & Ors
National Green Tribunal · (2021) 11 NGT CK 0028
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 51 of 105
Tribunals and Commissions24 Nov 2021Disposed Of
Madhur Millan Process House Vs Rajasthan State Pollution Control Board & Ors
National Green Tribunal · (2021) 11 NGT CK 0027
Tribunals and Commissions23 Nov 2021Disposed Of
Saurabh Tiwari Vs Union of India & Ors
National Green Tribunal · (2021) 11 NGT CK 0029
Water (Prevention and control of Pollution), 1974 — Section 33A
Tribunals and Commissions17 Nov 2021Disposed Of
Tulinder Katoch & Anr Vs State of Haryana & Ors
National Green Tribunal · (2021) 11 NGT CK 0026
Tribunals and Commissions12 Nov 2021Disposed Of
Waris Chemicals Pvt. Ltd VsUttar Pradesh Pollution Control Board
National Green Tribunal · (2021) 11 NGT CK 0025
National Green Tribunal Act, 2010 — Section 15(3)Hazardous Waste Management Rules 2016 — Rule 8
Tribunals and Commissions12 Nov 2021Disposed Of
RWA Society Vs Govt. of NCT of Delhi
National Green Tribunal · (2021) 11 NGT CK 0022
Tribunals and Commissions10 Nov 2021Dismissed
Giriraj Parikrama Sanrakshan Sansthan & Ors Vs Department of Environment & Forests & Ors
National Green Tribunal · (2021) 11 NGT CK 0008
Tribunals and Commissions09 Nov 2021Disposed Of
Hem Singh Yadav & Ors Vs State of UP & Ors
National Green Tribunal · (2021) 11 NGT CK 0018
National Green Tribunal Act, 2010 — Section 15, 18(1)
Tribunals and Commissions09 Nov 2021Disposed Of
Jeewan Chandra Kashneyal Vs Bhuwan Chandra Kapri
National Green Tribunal · (2021) 11 NGT CK 0017
Tribunals and Commissions09 Nov 2021Dismissed
Fly Ash Brick Manufacturers Association Vs NTPC Limited Dadri & Ors
National Green Tribunal · (2021) 11 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions09 Nov 2021Dismissed
Mahesh Chandra Saxena Vs Govt. of NCT of Delhi & Anr
National Green Tribunal · (2021) 11 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15, 17, 18
Tribunals and Commissions09 Nov 2021Disposed Of
Naresh Kumar Bansal Vs State Of Haryana
National Green Tribunal · (2021) 11 NGT CK 0007
Constitution Of India, 1950 — Article 129National Green Tribunal Act, 2010 — Section 14, 15, 18(1)
Tribunals and Commissions08 Nov 2021Disposed Of
Dhiraj Chaturvedi Vs State of Madhya Pradesh
National Green Tribunal · (2021) 11 NGT CK 0014
Tribunals and Commissions01 Nov 2021
R. L. Sharma Vs New Okhla Industrial Development Authority & Others
National Green Tribunal · (2021) 11 NGT CK 0004
National Green Tribunal Act, 2010 — Section 26
Tribunals and Commissions01 Nov 2021Disposed Of
Sushil Raghav Vs Union of India & Ors
National Green Tribunal · (2021) 11 NGT CK 0003
National Green Tribunal Act, 2010 — Section 25, 26
Tribunals and Commissions01 Nov 2021Disposed Of
Ram Prakash Sherawat Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2021) 11 NGT CK 0002
Tribunals and Commissions01 Nov 2021Dismissed
Pankaj Bhatnagar Vs South Delhi Municipal Corporation
National Green Tribunal · (2021) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions29 Oct 2021Disposed Of
Vikram Ahuja Vs State of Punjab & Ors
National Green Tribunal · (2021) 10 NGT CK 0023
Tribunals and Commissions29 Oct 2021Disposed Of
Amresh Singh Vs Union of India & Ors
National Green Tribunal · (2021) 10 NGT CK 0022
Environment (Protection) Act 1986 — Section 5Water (Prevention & Control of Pollution) Act 1974 — Section 33(A)Air (Prevention & Control of Pollution) Act, 1981 — Section 31(A)
Tribunals and Commissions29 Oct 2021Disposed Of
Jasgun Vs Utkarsh Gupta
National Green Tribunal · (2021) 10 NGT CK 0021