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National Green Tribunal judgments

2,083 judgments · page 57 of 105

Tribunals and Commissions17 Aug 2020Dismissed

Shrem Resorts Pvt. Ltd. Vs GCZMA Authority and Ors

National Green Tribunal · (2020) 08 NGT CK 0005

Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v), 15Constitution Of India, 1950 — Section 48A, 51(A)(g), 51(A), 226, 227Environment (Protection) Rules, 1986 — Rule 5(3)
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Tribunals and Commissions17 Jan 2020Disposed Of

C. Srinivasulu And Ors Vs Union Of India And Ors

National Green Tribunal · (2020) 01 NGT CK 0002

National Green Tribunal Act, 2010 — Section 15, 16, 18(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(e)Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5), 12(5)(c), 12(5)(a)(i)
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