Tribunals and Commissions22 May 2019Dismissed
Amit Maru Vs MoEF & Ors.
National Green Tribunal · (2019) 05 NGT CK 0004
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 59 of 105
Tribunals and Commissions17 May 2019Disposed Off
Spandana Jana Sewa Samaste Vs State Of Karnataka
National Green Tribunal · (2019) 05 NGT CK 0003
Tribunals and Commissions08 May 2019Disposed Off
Santosh Daundkar Vs Secretary, MoEF & Ors.
National Green Tribunal · (2019) 05 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 5Constitution Of India, 1950 — Article 51A(g)
Tribunals and Commissions07 May 2019Dismissed
Santosh Mittal And Ors Vs State Of Rajasthan And Ors
National Green Tribunal · (2019) 05 NGT CK 0001
National Green Tribunal Act, 2010 — Section 26Constitution Of India, 1950 — Article 48(A)
Tribunals and Commissions29 Apr 2019Disposed Off
Sudiep Shrivastava Vs Union Of India And Ors
National Green Tribunal · (2019) 04 NGT CK 0003
Forest (Conservation) Act, 1980 — Section 2, 2ANational Green Tribunal Act, 2010 — Section 16(e)Wildlife (Protection) Act, 1972 — Section 38(o)(1)(g)
Tribunals and Commissions15 Apr 2019Dismissed
Cansaulim-Arrossim-Cuelim Civic And Ors Vs M/s Competent Automobiles Company Ltd. And Ors
National Green Tribunal · (2019) 04 NGT CK 0002
Tribunals and Commissions05 Apr 2019
Chandra Prakash Budakoti Vs Union of India And Ors
National Green Tribunal · (2019) 04 NGT CK 0001
Forest (Conservation) Act, 1980 — Section 2, 3U.P. Protection of Trees in Rural and Hills Areas Act, 1976 — Section 4, 10
Tribunals and Commissions14 Mar 2019Allowed
Janajagrithi Samithi And Ors Vs Union Of India & Ors
National Green Tribunal · (2019) 03 NGT CK 0003
Electric (Supply) Act, 1948 — Section 29Environment (Protection) Act, 1986 — Section 15National Environment Appellate Authority Act, 1997 — Section 11(1)
Tribunals and Commissions07 Feb 2019Dismissed
Gabhabhai Devabhai Chauhan And Ors Vs Union Of India And Ors
National Green Tribunal · (2019) 02 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16Environmental Clearance Regulations, 2006 — Regulation 10
Tribunals and Commissions01 Feb 2019Disposed Off
S.P. Muturaman Vs Union Of India And Ors
National Green Tribunal · (2019) 02 NGT CK 0001
Environmental Impact Assessment Notification, 2006 — Section 17
Tribunals and Commissions31 Jan 2019Disposed Off
Undir Paryavaran Saurakhxan Manch And Ors Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2019) 01 NGT CK 0005
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions31 Jan 2019Disposed Off
Mr. Nilkanth Rajaram Raskar Vs M/s Saswad Mali Sugar Factory Ltd And Ors
National Green Tribunal · (2019) 01 NGT CK 0004
Air (Prevention and Control of Pollution) Act, 1981 — Section 24Water (Prevention and Control of Pollution) Act, 1974 — Section 26
Tribunals and Commissions24 Jan 2019Dismissed
Kisan Sangharsh Samiti Vs Ms. Ambuja Cement Ltd And Ors
National Green Tribunal · (2019) 01 NGT CK 0003
Tribunals and Commissions22 Jan 2019Disposed Off
Hussain Khan And Ors Vs Fisheries Department And Ors
National Green Tribunal · (2019) 01 NGT CK 0002
Tribunals and Commissions10 Jan 2019Disposed Off
Manoj Kumar Mishra And Ors Vs Union of India And Ors
National Green Tribunal · (2019) 01 NGT CK 0001
Tribunals and Commissions22 Nov 2018Dismissed
Nature Club Of Rajasthan (Ngo) Vs Union Of India Through Secretary And Ors
National Green Tribunal · (2018) 11 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 15, 16Limitation Act 1963 — Section 5Water (Prevention And Control Of Pollution) Act, 1974 — Section 13, 28, 29, 33A
Tribunals and Commissions02 Nov 2018Dismissed
G. Sundarrajan Vs Union Of India And Ors
National Green Tribunal · (2018) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions25 Sept 2018Dismissed
M/S Arpit Marbles Private Limited Vs Rajasthan Pollution Control Board And Ors
National Green Tribunal · (2018) 09 NGT CK 0003
Wildlife (Protection) Act, 1972 — Section 18, 26A, 31(A), 35
Tribunals and Commissions14 Sept 2018Dismissed
Shri Hira Singh Markam And Ors Vs Union Of India And Ors
National Green Tribunal · (2018) 09 NGT CK 0002
Forest (Conservation) Act, 1980 — Section 2, 3(1)(i), 3(1)(e), 4(5)
Tribunals and Commissions14 Sept 2018Dismissed
Bijay Krishna Sarkar And Ors Vs Inland Waterways Authority Of India Ans Ors
National Green Tribunal · (2018) 09 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14(3), 15, 15 (3)