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National Green Tribunal judgments

2,083 judgments · page 61 of 105

Tribunals and Commissions21 Nov 2017Dismissed

Austin Francis D’souza Vs Secretary And Ors

National Green Tribunal · (2017) 11 NGT CK 0018

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 16, 16(g)Environment (Protection) Rules, 1986 — Rule 4(3a)(4)
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Tribunals and Commissions16 Nov 2017Disposed Off

Yogindra Mohan Sengupta And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 11 NGT CK 0010

National Green Tribunal Act, 2010 — Section 14, 15, 18, 18(1), 19, 20Himachal Pradesh Town and Country Planning Act, 1977 — Section 3a, 2(e), 2(g), 16(c), 17, 17(4), 18, 19, 20, 30A(1), 39, 71Forest (Conservation) Act, 1980 — Section 2
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Tribunals and Commissions15 Nov 2017Allowed

Tenzing Lepcha And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 11 NGT CK 0012

National Green Tribunal Act, 2010 — Section 14(1), 16, 16(iv), 18, 18(1), 20Environment (Protection) Act, 1986 — Section 5National Environment Appellate Authority Act, 1997 — Section 11, 11A, 11(2)(c)
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Tribunals and Commissions15 Nov 2017Disposed Off

M.S. Thankappan And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 11 NGT CK 0011

Wildlife (Protection) Act, 1972 — Section 33, 38(O)(1), 38(V)(4), 38(O)(1)(c), 38K, 38U, 38(v)(3), 38(X)National Green Tribunal Act, 2010 — Section 14Forest (Conservation) Act, 1980 — Section 2
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Tribunals and Commissions13 Nov 2017Dismissed

Non Violence Again And Ors Vs Vedanta Limited And Ors

National Green Tribunal · (2017) 11 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 14(1), 14(3), 15, 18(1)Water (Prevention and Control Of Pollution) Act, 1974 — Section 25Air (Prevention and Control Of Pollution) Act, 1981 — Section 21
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Tribunals and Commissions13 Nov 2017Dismissed

Sarbeswar Boruah And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 11 NGT CK 0007

Guwahati Metropolitan Development Authority Act, 1985 — Section 20, 21, 22, 22(3)National Green Tribunal Act, 2010 — Section 14(3)Wetland (Conservation And Management) Rules, 2010 — Rule 2(g), 4(1)(vi)
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