Tribunals and Commissions27 Aug 2018Dismissed
T.D. Chandola Vs M/S A.P. Mines & Minerals And Ors
National Green Tribunal · (2018) 08 NGT CK 0004
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 60 of 105
Tribunals and Commissions27 Aug 2018Dismissed
National Green Tribunal Vs Union Of India And Ors
National Green Tribunal · (2018) 08 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14 ,14(3), 15, 16, 17, 19 (3), 20Indian Forest Act, 1927 — Section 4, 20, 26, 26(f), 26(h), 420, 467, 468, 471, 201Forest (Conservation) Act, 1980 — Section 2(ii), 2(iii), 15, 18
Tribunals and Commissions16 Aug 2018Dismissed
Rajpal Singh Yadav Vs Ministry Of Environment And Forests And Ors
National Green Tribunal · (2018) 08 NGT CK 0002
Tribunals and Commissions16 Aug 2018Disposed Off
Nishant Kumar Alag Vs State Of Punjab And Ors
National Green Tribunal · (2018) 08 NGT CK 0001
Tribunals and Commissions04 Apr 2018Dismissed
Shobhit Chauhan Vs Shobhit Chauhan And Ors
National Green Tribunal · (2018) 04 NGT CK 0001
Delhi Preservation of Trees Act, 1994 — Section 9(3)
Tribunals and Commissions23 Mar 2018Dismissed
Tikam Singh Vs State Of Rajasthan And Ors
National Green Tribunal · (2018) 03 NGT CK 0001
National Green Tribunal Act, 2010 — Section 2, 3, 4, 4(2), 4(3), 14National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 3(1), 3(2)Mineral Concession Rules, 1960 — Rule 70
Tribunals and Commissions13 Feb 2018Disposed Off
Mr. Desmond Jude D’souza And Ors Vs State Of Goa And Ors
National Green Tribunal · (2018) 02 NGT CK 0002
Goa Panchayat Raj Act, 1994 — Section 82
Tribunals and Commissions13 Feb 2018Disposed Off
S.P. Muthuraman Vs Union Of India And Ors
National Green Tribunal · (2018) 02 NGT CK 0001
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions08 Jan 2018Disposed Off
Mr. Tanaji Balasaheb Gambhire, Vs Union Of India And Ors
National Green Tribunal · (2018) 01 NGT CK 0002
National Green Tribunal Act, 2010 — Section 4, 19, 20, 35, 94(f)Code of Civil Procedure, 1908 — Order 47 Rule 1National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 8(1), 12
Tribunals and Commissions22 Dec 2017Disposed Off
Radhakrishnan K.U. And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 12 NGT CK 0014
National Green Tribunal Act, 2010 — Section 14, 16National Environment Appellate Act, 1997 — Section 11National Green Tribunal (Practise and Procedure) Rules, 2011 — Rule 3(1)Constitution of India, 1950 — Article 48A, 51A(g)
Tribunals and Commissions13 Dec 2017Disposed Off
M.Z. Enterprises Vs District Level Environment Impact And Ors
National Green Tribunal · (2017) 12 NGT CK 0010
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions08 Dec 2017Disposed Off
Anjani Kumar And Ors Vs State Of Uttar Pradesh And Ors
National Green Tribunal · (2017) 12 NGT CK 0009
National Green Tribunal Act, 2010 — Section 2c, 14, 15, 16, 17, 20Environment (Protection) Act, 1986 — Section 3, 3(1), 2(v)Environment Rules, 1986 — Rule 5, 5(3)(d)
Tribunals and Commissions08 Dec 2017Disposed Off
Society for Protection Of Environment And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 12 NGT CK 0008
Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2)(5), 3(2)(V)(1), 5National Green Tribunal Act, 2010 — Section 2(c), 14, 16, 17, 18Water (Prevention And Control Of Pollution) Act, 1974 — Section 5
Tribunals and Commissions07 Dec 2017Disposed Off
Gujarat Khedut Samaj And Ors Vs Secretary And Ors
National Green Tribunal · (2017) 12 NGT CK 0015
Tribunals and Commissions07 Dec 2017Disposed Off
Jitender Singh Vs Union Of India And Ors
National Green Tribunal · (2017) 12 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Limitation Act, 1963 — Section 5
Tribunals and Commissions07 Dec 2017Disposed Off
Lt. Col. (Retd) Sarvadaman Singh Oberoi Vs Union Of India And Ors
National Green Tribunal · (2017) 12 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 18Punjab Land Preservation Act, 1900 — Section 4, 5
Tribunals and Commissions07 Dec 2017Disposed Off
Society for Preservation Of Kasauli And its Environs Vs Barog Heights Hotel
National Green Tribunal · (2017) 12 NGT CK 0004
Himachal Pradesh Tenancy And Land Reform Act, 1972 — Section 118Himachal Pradesh Town And Country Planning Department Act, 1977 — Section 30, 39, 39A(1), 39AHimachal Pradesh Gram Panchayat Act, 1994 — Section 14
Tribunals and Commissions07 Dec 2017Disposed Off
Manoj Misra And Ors Vs Delhi Development Authority And Ors
National Green Tribunal · (2017) 12 NGT CK 0002
National Green Tribunal Act, 2010 — Section 2(c), 15, 17, 17(3), 26Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 33AEnvironment (Protection) Act, 1986 — Section 6
Tribunals and Commissions06 Dec 2017Disposed Off
B. Kamli And Ors Vs Secretary to the Government And Ors
National Green Tribunal · (2017) 12 NGT CK 0007
Tribunals and Commissions06 Dec 2017Disposed Off
D. Ramamoorthy Vs Chairman And Ors
National Green Tribunal · (2017) 12 NGT CK 0003