Tribunals and Commissions15 Nov 2019
In Re: Water Pollution by Tanneries at Jajmau, Kanpur, Uttar Pradesh and Ors Vs
National Green Tribunal · (2019) 11 NGT CK 0001
Water (Prevention and Control Of Pollution) Act, 1974 — Section 25
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 58 of 105
Tribunals and Commissions15 Oct 2019
Ganga Lalwani Vs Union Of India And Others
National Green Tribunal · (2019) 10 NGT CK 0001
Tribunals and Commissions27 Sept 2019Disposed Of
Mustafa Hussain Vs Ministry of Environment, Forest & Climate Change And Ors
National Green Tribunal · (2019) 09 NGT CK 0003
Tribunals and Commissions24 Sept 2019Disposed Of
Sunil Kumar Jain Vs State Level Environment Impact And Ors
National Green Tribunal · (2019) 09 NGT CK 0002
Tribunals and Commissions19 Sept 2019
Westend Green Farms Society Vs Union Of India And Others
National Green Tribunal · (2019) 09 NGT CK 0004
Tribunals and Commissions11 Sept 2019
Narendra Vats, Vice President, Gramin Vikas Samiti Vs Govt. (NCT Of Delhi)
National Green Tribunal · (2019) 09 NGT CK 0008
Tribunals and Commissions11 Sept 2019
Manoj Mishra Vs Union Of India And Other
National Green Tribunal · (2019) 09 NGT CK 0007
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions11 Sept 2019
Mahesh Chandra Saxena Vs South Delhi Municipal Corporation And Others
National Green Tribunal · (2019) 09 NGT CK 0006
Tribunals and Commissions11 Sept 2019Disposed Of
Mahesh Chandra Saxena Vs Central Pollution Control Board And Another
National Green Tribunal · (2019) 09 NGT CK 0005
Tribunals and Commissions11 Sept 2019Disposed Off
Kachchh Camel Breeders Association Vs Union of India And Ors
National Green Tribunal · (2019) 09 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5, 10, 19
Tribunals and Commissions05 Sept 2019
Vinod Kumar Jangra Vs State Of Haryana And Others
National Green Tribunal · (2019) 09 NGT CK 0009
Tribunals and Commissions28 Aug 2019Disposed Off
Punganur Consumer Protection Council Vs State of Tamil Nadu & Ors
National Green Tribunal · (2019) 08 NGT CK 0002
National Green Tribunal Act, 2010 — Section 25Constitution of India, 1950 — Article 21, 48(A)
Tribunals and Commissions08 Aug 2019Disposed Off
Sudiep Shrivastava & Anr Vs Union of India & Ors
National Green Tribunal · (2019) 08 NGT CK 0001
Forest (Conservation) Act, 1980 — Section 2, 2tNational Green Tribunal Act, 2010 — Section 20Forest Conservation Rules, 2003 — Rule 6, 6(3)(f), 6(3)(i), 6(3)(j), 6(3)(k), 6(3)(l), 6(3)(m), 6(4)(a), 6(4)(b), 6(4)(c), 6(4)(i), 6(4)(j), 6(4)(k), 6(4)(l), 6(4)(m), 7, 8
Tribunals and Commissions06 Aug 2019Disposed Off
Praduman Tiwari Vs Union Of India And Others
National Green Tribunal · (2019) 08 NGT CK 0005
Tribunals and Commissions02 Aug 2019
Gram Panchayat ARABA And Ors Vs State Of Rajasthan & Ors
National Green Tribunal · (2019) 08 NGT CK 0004
Tribunals and Commissions01 Aug 2019
Hardeep Singh And Others Vs SDMC And Others
National Green Tribunal · (2019) 08 NGT CK 0003
Environment (Protection) Act, 1986 — Section 15Noise Pollution (Regulation And Control) Rules, 2000 — Rule 4(2), 4(3), 5, 5(3)
Tribunals and Commissions31 May 2019Disposed Off
Gaurav Kumar Bansal Vs Union of India And Ors
National Green Tribunal · (2019) 05 NGT CK 0008
Wildlife Protection Act, 1972 — Section 18, 18(1), 18(b), 19, 21, 24, 24(2)(a), 25, 25A, 25 (A)(2), 26, 26(A)
Tribunals and Commissions27 May 2019Dismissed
Anil Tharthare Vs Secretary, Env. Deptt. Govt. of Maharashtra & Ors.
National Green Tribunal · (2019) 05 NGT CK 0007
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions24 May 2019Dismissed
K.N. Somashekar And Ors Vs Union of India And Ors
National Green Tribunal · (2019) 05 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 16Forest Conservation Act, 1980 — Section 2, 2A, 3
Tribunals and Commissions24 May 2019Disposed Off
Village (Dweep) Panchayat And Ors Vs District Magistrate cum District Collector & Ors.
National Green Tribunal · (2019) 05 NGT CK 0005