Tribunals and Commissions07 Nov 2017Dismissed
Mangalam Cement Limited Vs State Of Rajasthan And Ors
National Green Tribunal · (2017) 11 NGT CK 0004
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 62 of 105
Tribunals and Commissions06 Nov 2017Disposed Off
Akhil Bhartiya Vidyarathi Parishad And Ors Vs Ministry Of Environment & Forests And Ors
National Green Tribunal · (2017) 11 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14Madhya Pradesh Municipal Corporation Act, 1956 — Section 207
Tribunals and Commissions02 Nov 2017Dismissed
Nature Club Of Rajasthan (NGO) Vs Union Of India And Ors
National Green Tribunal · (2017) 11 NGT CK 0003
National Green Tribunal Act, 2010 — Section 16Water (Prevention And Control Of Pollution) Act, 1974 — Section 28, 29, 33AWater (Prevention And Control Of Pollution) Cess Act, 1977 — Section 13
Tribunals and Commissions02 Nov 2017
S.P. Muthuraman Vs Union Of India And Ors
National Green Tribunal · (2017) 11 NGT CK 0002
Tribunals and Commissions01 Nov 2017Disposed Off
Subhas Datta Vs Visva Bharati University And Ors
National Green Tribunal · (2017) 11 NGT CK 0001
Plastic waste (Management & Handling) Rules, 2011 — Rule 4(b), 6(c)(d)
Tribunals and Commissions30 Oct 2017Disposed Off
M. Gobineelan Vs Chairman And Ors
National Green Tribunal · (2017) 10 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14Solid Waste Management Rules, 2016 — Rule 15
Tribunals and Commissions24 Oct 2017Disposed Of
Kasala Malla Reddy And Ors Vs State Of Andhra Pradesh And Ors
National Green Tribunal · (2017) 10 NGT CK 0018
Code Of Criminal Procedure, 1973 — Section 131, 133Environment (Protection) Act, 1986 — Section 3, 3(2), 3(3), 5Water (Prevention and Control Of Pollution) Act, 1974 — Section 17, 19, 25, 33(1), 33A
Tribunals and Commissions24 Oct 2017Disposed Off
M/s. Narmathaa Textiles Limited Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 10 NGT CK 0013
Tribunals and Commissions24 Oct 2017Partly Allowed
Bimal Gogoi And Ors Vs State Of Arunachal Pradesh And Ors
National Green Tribunal · (2017) 10 NGT CK 0012
Forest (Conservation) Act, 1980 — Section 2, 3Wildlife (Protection) Act, 1972 — Section 5A, 5B, 5B(2), 5C, 35(6)Forest (Conservation) Rules, 2003 — Rule 3
Tribunals and Commissions17 Oct 2017Disposed Off
M/s. Sri Srinivasa & Co. Vs State Of Telangana And Ors
National Green Tribunal · (2017) 10 NGT CK 0011
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions17 Oct 2017Disposed Off
S.M. Govindasamy And Ors Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 10 NGT CK 0006
National Green Tribunal Act, 2010 — Section 24
Tribunals and Commissions16 Oct 2017Disposed Off
Member Secretary And Ors Vs M/s. B.J. Expo Pvt. Limited And Ors
National Green Tribunal · (2017) 10 NGT CK 0010
Tribunals and Commissions16 Oct 2017Disposed Off
Biswajit Mohanty, Shantikunj Vs State Of Odisha And Ors
National Green Tribunal · (2017) 10 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14(1), 15(1), 18(1)Orissa Development Authorities Act, 1982 — Section 11
Tribunals and Commissions16 Oct 2017Disposed Off
Aabhijeet Sharma And Ors Vs Union of India And Ors
National Green Tribunal · (2017) 10 NGT CK 0007
National Green Tribunal Act, 2010 — Section 2(c), 2(m) , 3, 14, 14(1)(2)16, 18, 18(2), 20Environment (Protection) Act, 1986 — Section 3(1), 5Limitation Act, 1963 — Section 22
Tribunals and Commissions12 Oct 2017Dismissed
V. Rajendra Prasad And ors Vs Union Of India And Ors
National Green Tribunal · (2017) 10 NGT CK 0004
Constitution Of India, 1950 — Article 21Public Contracts Regulations, 2006 — Regulation 8(iv)
Tribunals and Commissions06 Oct 2017Disposed Off
Ambar Nath Sengupta, S/o Lt. Aghore Nath Vs State Of West Bengal And Ors
National Green Tribunal · (2017) 10 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 26, 28Water (Prevention and Control Of Pollution) Act, 1974 — Section 33AConstitution Of India, 1950 — Article 51(A)(g)
Tribunals and Commissions06 Oct 2017Dismissed
A. Iyappan Vs Chairman And Ors
National Green Tribunal · (2017) 10 NGT CK 0003
Environment (Protection) Act, 1986 — Section 3(2)(v)(1)
Tribunals and Commissions05 Oct 2017
Md. Hayathuddin Vs Union Of India And Ors
National Green Tribunal · (2017) 10 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15Environment Impact Assessment (EIA) Notification, 2006 — Section 2Andhra Pradesh Reorganization Act, 2014 — Section 60
Tribunals and Commissions05 Oct 2017Allowed
Varun Seth And Ors Vs Police Commissioner, Delhi Police And Ors
National Green Tribunal · (2017) 10 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15, 18New Delhi Municipal Council Act, 1994 — Section 225, 330Noise Pollution (Regulation and Control) Rules, 2000 — Rule, 3(1)4(1), 4(4), 5, 5(1)
Tribunals and Commissions04 Oct 2017Disposed Off
Omesh Saigal Vs Government Of NCT Of Delhi And Ors
National Green Tribunal · (2017) 10 NGT CK 0002
Noise Prevention and Control (Regulation and Control) Rules, 2000 — Rule 7Constitution Of India, 1950 — Article 21