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National Green Tribunal judgments

2,083 judgments · page 64 of 105

Tribunals and Commissions24 Aug 2017

Bharti Infratel Ltd And Ors Vs State Of M.P. And Ors

National Green Tribunal · (2017) 08 NGT CK 0019

Air (Prevention and Control of Pollution) Act, 1981 — Section 2(a), 2(b), 2(k), 2(j), 7, 9, 21, 21(1), 31(A), 37Environment (Protection) Act, 1986 — Section 5, 15Customs Act, 1962 — Section 157
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Tribunals and Commissions21 Aug 2017Dismissed

Tseten Lepcha Vs Union Of India And Ors

National Green Tribunal · (2017) 08 NGT CK 0014

National Green Tribunal Act, 2010 — Section 14, 18Environment (Protection) Act, 1986 — Section 3, 5(1)Indian forest Act, 1927 — Section 26, 15(2)(c)
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Tribunals and Commissions03 Aug 2017Dismissed

Rajiv Dutta Vs Union Of India And Ors

National Green Tribunal · (2017) 08 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention and Control of Pollution) Act, 1981 — Section 3, 5Environment (Protection) Act, 1986 — Section 3(1), 5
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Tribunals and Commissions02 Aug 2017Dismissed

I.H. Sekar Vs Secretary And Ors

National Green Tribunal · (2017) 08 NGT CK 0002

Code Of Criminal Procedure, 1973 — Section 195 (1)(b), 340Indian Penal Code, 1860 — Section 193
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