COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 66 of 105

Tribunals and Commissions06 Jul 2017Dismissed

Vivasayam Mattrum Suttrusoozhal Vs State Of Tamil Nadu And Ors

National Green Tribunal · (2017) 07 NGT CK 0020

Water (Prevention and Control of Pollution) Act, 1974 — Section 33ANational Green Tribunal Act, 2010 — Section 15Public Liability Insurance Act, 1991 — Section 1(a)(b)(c)

Tribunals and Commissions06 Jul 2017Dismissed

Gurcharan Singh Matharu Vs Parminder Singh, S/O Pritam Singh And Ors

National Green Tribunal · (2017) 07 NGT CK 0019

Tribunals and Commissions05 Jul 2017Disposed Off

Kommana Lakshmi Bala Ganeswara Rao Vs State Of Andhra Pradesh And Ors

National Green Tribunal · (2017) 07 NGT CK 0029

Tribunals and Commissions04 Jul 2017Dismissed

M/s. Kreative Orgnics (P) Ltd Vs Telangana State Pollution Control Board And Ors

National Green Tribunal · (2017) 07 NGT CK 0030

Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)Air (Prevention and Control of Pollution) Act, 1981 — Section 31(A)

Tribunals and Commissions04 Jul 2017Disposed Off

Wayanad Prakriti Samrakshana Samiti Vs Union Of India, Rep. by its Secretary And Ors

National Green Tribunal · (2017) 07 NGT CK 0028

Forest (Conversion) Act, 1980 — Section 2

Tribunals and Commissions04 Jul 2017Disposed Off

G. Murugan Vs Chairman And Ors

National Green Tribunal · (2017) 07 NGT CK 0021

Tribunals and Commissions04 Jul 2017Dismissed

Souhardha Charitable Club And Ors Vs State Environment Impact Assessment And Ors

National Green Tribunal · (2017) 07 NGT CK 0017

National Green Tribunal Act, 2010 — Section 16Environmental Clearance Regulations, 2006 — Regulation 10

Tribunals and Commissions04 Jul 2017Dismissed

Ratheesh Vs State Of Kerala rep. by the Chief Secretary And Ors

National Green Tribunal · (2017) 07 NGT CK 0016

National Green Tribunal Act, 2010 — Section 14, 15, 15(3)Limitation Act, 1963 — Section 14, 21Public Liability Insurance Act, 1991 — Section 1(a)(b)(c)

Tribunals and Commissions03 Jul 2017Disposed Off

M/s. Sri Sowparnika Coir Pithu Products Vs District Collector, Erode District And Ors

National Green Tribunal · (2017) 07 NGT CK 0022

Tribunals and Commissions03 Jul 2017Disposed Off

Colva Civil And Consumer Forum Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2017) 07 NGT CK 0015

Biological Diversity Act, 2002 — Section 23National Green Tribunal Act, 2010 — Section 19National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 16(2)

Tribunals and Commissions03 Jul 2017Disposed Off

Sujal Sahakari Gruha Rachana Sanstha Maryadit Vs Commissioner And Ors

National Green Tribunal · (2017) 07 NGT CK 0014

National Green Tribunal Act, 2010 — Section 14, 15Maharashtra Land Revenue Code, 1966 — Section 20Indian Penal Code, 1860 — Section 293, 286, 290, 291

Tribunals and Commissions03 Jul 2017Disposed Off

Madhumangal Shukla Vs Union Of India And Ors

National Green Tribunal · (2017) 07 NGT CK 0013

National Green Tribunal Act, 2010 — Section 14, 15, 17, 18(1)

Tribunals and Commissions03 Jul 2017Disposed Off

Baby Arshita Khatri & Ors And Ors Vs Ministry Of Environment, Forest and Climate Change And Ors

National Green Tribunal · (2017) 07 NGT CK 0012

National Green Tribunal Act, 2010 — Section 14, 14(1)(2), 15, 17, 18Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3)Environment (Protection) Act, 1986 — Section 3(2), 6(1)(b)(2)

Tribunals and Commissions31 May 2017Disposed Off

M/s. Roma Industries Vs State Of Telangana And Ors

National Green Tribunal · (2017) 05 NGT CK 0062

Tribunals and Commissions30 May 2017

Medha Patkar, D/o Vasant Khanolkar And Ors Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2017) 05 NGT CK 0054

Tribunals and Commissions30 May 2017Disposed Off

M/s Daudpur Poutry Vs State Of Haryana And Ors

National Green Tribunal · (2017) 05 NGT CK 0053

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Environment (Protection) Act, 1986 — Section 5

Tribunals and Commissions30 May 2017Disposed Off

M/s. SAFIRE HOTEL PVT. LTD. Vs M/s. Kothari Wheels And Ors

National Green Tribunal · (2017) 05 NGT CK 0052

Water (Prevention and Control of Pollution) Act, 1974 — Section 2(e), 2(k), 25

Tribunals and Commissions30 May 2017Disposed Off

Suo motu proceedings initiated And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 05 NGT CK 0032

Tribunals and Commissions30 May 2017Dismissed

Lt. Gen. Satyevir Yadav (Retd) Vs Union Of India And Ors

National Green Tribunal · (2017) 05 NGT CK 0031

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26Air (Prevention and Control of Pollution) Act, 1981 — Section 21

Tribunals and Commissions29 May 2017Dismissed

Meenava Thanthai K.R. Selvaraj Kumar Vs State Of Tamil Nadu And Ors

National Green Tribunal · (2017) 05 NGT CK 0059