Tribunals and Commissions12 May 2017Dismissed
V. Krishnamurthy Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0013
Environment (Protection) Act, 1986 — Section 5
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 68 of 105
Tribunals and Commissions11 May 2017Disposed Off
Francis Vs Executive Engineer And Ors
National Green Tribunal · (2017) 05 NGT CK 0019
Tribunals and Commissions11 May 2017Disposed Off
S.P. Surendranath Karthik Vs President And Ors
National Green Tribunal · (2017) 05 NGT CK 0018
National Green Tribunal Act, 2010 — Section 26
Tribunals and Commissions11 May 2017Disposed Off
Mr. P. aratharajan Vs President And Ors
National Green Tribunal · (2017) 05 NGT CK 0017
Tribunals and Commissions11 May 2017Disposed Off
Sumathi Saet Vs Commissioner Of Municipality And Ors
National Green Tribunal · (2017) 05 NGT CK 0016
Tribunals and Commissions10 May 2017Dismissed
D. Swamy Vs Karnataka State Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(2)(v)(1), 3(3), 5, 6, 8, 25Water (Prevention and Control of Pollution) Rules, 1975 — Rule 25
Tribunals and Commissions09 May 2017Dismissed
Pirithi Panchayat Vs Commissioner/Director And Ors
National Green Tribunal · (2017) 05 NGT CK 0010
National Green Tribunal Act, 2010 — Section 16(h)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 19A(13), 36(1), 36(1A)(a), 36(c)
Tribunals and Commissions09 May 2017Dismissed
Shri. M.D. Yogesh And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0009
National Green Tribunal Act, 2010 — Section 19, 19(4), 19(4)(f)Code of Civil Procedure, 1908 — Order 47 Rule 1National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 22
Tribunals and Commissions08 May 2017Dismissed
Meenava Thanthai K.R. Selvaraj Kumar Vs Chairman And Ors
National Green Tribunal · (2017) 05 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions05 May 2017Dismissed
Santhiyagu Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0007
Environment (Protection) Act, 1986 — Section 3(1), 3(2)(v)Environment (Protection) Rules, 1986 — Rule 5(3)(d)Air Corporations Act, 1953 — Section 34
Tribunals and Commissions03 May 2017Disposed Off
C. Joseph Vs District Collector And Ors
National Green Tribunal · (2017) 05 NGT CK 0006
Air (Prevention and Control of Pollution) Act, 1981 — Section 19(5)
Tribunals and Commissions03 May 2017Dismissed
M/s. Stahl India Private Limited And Ors Vs Hon’ble Appellate Authority And Ors
National Green Tribunal · (2017) 05 NGT CK 0005
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions02 May 2017Disposed Off
R. Seethapathi Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 05 NGT CK 0011
Tribunals and Commissions02 May 2017Disposed Off
Kashinath Jairam Shetye And Ors Vs Jaiprakash A. Shirsaikar And Ors
National Green Tribunal · (2017) 05 NGT CK 0003
Indian Penal Code, 1860 — Section 193, 219National Green Tribunal Act, 2010 — Section 26Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions01 May 2017Disposed Off
Maharashtra Pollution Control Board Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0004
Water (Prevention and Control of Pollution) Act, 1974 — Section 30
Tribunals and Commissions01 May 2017Disposed Off
Debadityo Sinha And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0002
Tribunals and Commissions01 May 2017Dismissed
Nigam Priyae Saroop Vs State Of Jammu and Kashmir through Chief Secretary To Government And Ors
National Green Tribunal · (2017) 05 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 24, 29, 30, 38(5)Jammu & Kashmir Forest (Conservation) Act, 1997 — Section 2Environment (Protection) Act, 1986 — Section 3(2)(v)
Tribunals and Commissions28 Apr 2017Disposed Off
M.V. Sudhakaran Vs Union Of India And Ors
National Green Tribunal · (2017) 04 NGT CK 0015
Tribunals and Commissions27 Apr 2017Disposed Off
Shailesh Singh Vs State Of Uttar Pradesh And Ors
National Green Tribunal · (2017) 04 NGT CK 0009
National Green Tribunal Act, 2010 — Section 2(a), 2(c), 14, 15(b)(c), 18(1)(2), 20Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions26 Apr 2017Disposed Off
M/s. Akash Steel Industries, SSI Unit And Ors Vs Telangana State Pollution Control Board And Ors
National Green Tribunal · (2017) 04 NGT CK 0016