Tribunals and Commissions23 Mar 2017Disposed Off
M/s. Jayamani Bleaching Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 03 NGT CK 0028
National Green Tribunal Act, 2010 — Section 14
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 70 of 105
Tribunals and Commissions23 Mar 2017Dismissed
Mrs. Shanthakumari Vs Member Secretary And Ors
National Green Tribunal · (2017) 03 NGT CK 0027
National Green Tribunal Act, 2010 — Section 2(1)(m), 14Noise Pollution (Regulation and Control) Rules, 2000 — Rule 2, 7, 8
Tribunals and Commissions22 Mar 2017Disposed Off
Goutam Roy also known As Babla Roy And Ors Vs State Of West Bengal through And Ors
National Green Tribunal · (2017) 03 NGT CK 0024
National Green Tribunal Act, 2010 — Section 16, 18, 22Environment (Protection) Rules, 1986 — Rule 3(2)Air (Prevention & Control of Pollution) Act, 1981 — Section 17(g)
Tribunals and Commissions21 Mar 2017Disposed Off
M/s. Akja Exim Private Limited Vs Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0023
Water (Prevention and Control Pollution) Act, 1974 — Section 33AAir (Prevention and Control Pollution) Act, 1981 — Section 31A
Tribunals and Commissions21 Mar 2017Dismissed
M/s. S.S. Plastic Industries Vs Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0022
Water (Prevention and Control Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Mar 2017Disposed Off
Es Es Knit Process Vs Chairman And Ors
National Green Tribunal · `
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Mar 2017Disposed Off
G. Sundarrajan Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0020
Environment (Protection) Act, 1986 — Section 3(2)
Tribunals and Commissions16 Mar 2017Disposed Off
Mr Pradeep Indulkar Vs Municipal Corporation For The City Of Thane And Ors
National Green Tribunal · (2017) 03 NGT CK 0018
Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975 — Section 2(a), 2(c), 2(g), 8Environment (Protection) Act, 1986 — Section 2(a)Maharashtra Municipal Corporations Act, 1949 — Section 202
Tribunals and Commissions13 Mar 2017
M/s. Lingam Metal Infrastructure Vs District Environmental Engineer And Ors
National Green Tribunal · (2017) 03 NGT CK 0017
Tribunals and Commissions13 Mar 2017Disposed Off
Neeliah And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14 (3), 14, 16Karnataka Lake Conservation and Development Authority Act, 2014 — Section 14Karnataka Highways Act, 1964 — Section 3
Tribunals and Commissions10 Mar 2017Disposed Off
M/s. Cauvery Vivasaigal Sangam And Ors Vs M/s. Oil And Natural Gas Corporation Ltd And Ors
National Green Tribunal · (2017) 03 NGT CK 0016
Tribunals and Commissions10 Mar 2017Disposed Off
R. Sabapathy And Ors Vs District Collector And Ors
National Green Tribunal · (2017) 03 NGT CK 0015
Tribunals and Commissions10 Mar 2017Disposed Off
Sunil Patel S/o Shri Gopal Prasad And Ors Vs M/s Bhopal Incinerator Ltd And Ors
National Green Tribunal · (2017) 03 NGT CK 0011
National Green Tribunal Act, 2010 — Section 2(A), 4, 15, 15(1)(A), 17, 18National Green Tribunal Act (Practices and Procedure) Rules, 2011 — Rule 1, 8
Tribunals and Commissions08 Mar 2017Disposed Off
Chaitanya Sravanthi Vs Andhra Pradesh Pollution Control Board And Ors
National Green Tribunal · (2017) 03 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14, 16Air (Prevention and Control of Pollution) Amendment Act, 1987 — Section 31(A)Water (Prevention & Control of Pollution) Amendment Act, 1988 — Section 33(A)
Tribunals and Commissions08 Mar 2017
Samir Mehta And Ors Vs Union of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0002
Tribunals and Commissions07 Mar 2017Disposed Off
Sh. Sadi Ram And Ors Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17(3), 18, 20Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154(3)
Tribunals and Commissions06 Mar 2017Disposed Off
Society For Preservation Of Kasauli And Its Environs Vs Himachal Pradesh Tourism Development Corporation Ltd And Ors
National Green Tribunal · (2017) 03 NGT CK 0005
Cantonment Act, 2006 — Section 10(2)(B), 234, 235, 252, 256, 261Himachal Pradesh Town & Country Planning Act, 1977 — Section 31(A)Indian Contract Act, 1872 — Section 235, 238
Tribunals and Commissions03 Mar 2017Disposed Off
A. Iappan Vs Secretary And Ors
National Green Tribunal · (2017) 03 NGT CK 0029
Tribunals and Commissions03 Mar 2017Dismissed
GRG Trust Vs Principal Secretary to the Government And Ors
National Green Tribunal · (2017) 03 NGT CK 0014
Tribunals and Commissions03 Mar 2017Disposed Off
C. Suresh Vs Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0013