Tribunals and Commissions02 Mar 2017Dismissed
Clament Zakkula Vs Union Of India, Rep. By Secretary And Ors
National Green Tribunal · (2017) 03 NGT CK 0009
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 71 of 105
Tribunals and Commissions02 Mar 2017Disposed Off
Suresh Kumar Pukhrajji Dhoka And Ors Vs M/S. T.N. Pandya And Ors
National Green Tribunal · (2017) 03 NGT CK 0004
National Green Tribunal Act, 2010 — Section 4, 14, 15, 15(3), 35, 35(1), 18(3)Mumbai Municipal Corporation Act, 1888 — Section 381, 471Environment (Protection) Act, 1986 — Section 2(a), 15
Tribunals and Commissions02 Mar 2017Disposed Off
Social Action For Forest And Environment Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0003
Forest (Conservation) Act, 1980 — Section 2, 2(ii), 2(iii)National Green Tribunal Act, 2010 — Section 20Environment (Protection) Act, 1996 — Section 1(v)(2), 3
Tribunals and Commissions01 Mar 2017Disposed Off
Samiran Co-Operative Housing Society Ltd Vs Lopamudra Ghosh And Ors
National Green Tribunal · (2017) 03 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14(3), 15(3), 18(1), 20Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22Water (Prevention & Control of Pollution) Act, 1974 — Section 25
Tribunals and Commissions28 Feb 2017Disposed Off
T. Chendil Athiban Vs District Collector cum Chairman And Ors
National Green Tribunal · (2017) 02 NGT CK 0034
Tribunals and Commissions28 Feb 2017Disposed Off
S.P. Surendranath Karthik And Ors Vs President And Ors
National Green Tribunal · (2017) 02 NGT CK 0033
Tribunals and Commissions28 Feb 2017Disposed Off
M.J.D. Construction & Engineering Vs Chairman, Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 02 NGT CK 0030
Tribunals and Commissions28 Feb 2017Disposed Off
Nanik Rupani And Ors Vs . Secretary, Ministry Of Environment And Forests And Ors
National Green Tribunal · (2017) 02 NGT CK 0029
National Green Tribunal Act, 2010 — Section 15(3), 15, 18 2)(e), 20Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions27 Feb 2017Dismissed
Rajkkamangalam Thurai Vs Union Of India And Ors
National Green Tribunal · (2017) 02 NGT CK 0028
National Green Tribunal Act, 2010 — Section 19(4)National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 22(1), 22(3)Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions27 Feb 2017Disposed Off
Thressiamma Mathew Vs State Of Kerala Represented By Secretary And Ors
National Green Tribunal · (2017) 02 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14Indian Penal Code, 1860 — Section 143, 147, 148, 149, 188, 283, 278, 285, 341, 332, 336Prevention of Damage to Public Property Act, 1984 — Section 3(2)
Tribunals and Commissions27 Feb 2017Disposed Off
Ngi Action Council Vs Nitta Gelatin Inc. And Ors
National Green Tribunal · (2017) 02 NGT CK 0026
Constitution of India, 1950 — Article 300A
Tribunals and Commissions27 Feb 2017Disposed Off
Udaya Suvarna And Ors Vs Deputy Commissioner And Ors
National Green Tribunal · (2017) 02 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(d)Karnataka Land Reforms Act, 1961 — Section 2(11)
Tribunals and Commissions23 Feb 2017Dismissed
Meenava Thanthai K.R. Selvaraj Kumar Vs Chairman, National Coastal Zone Management Authority And Ors
National Green Tribunal · (2017) 02 NGT CK 0031
Tribunals and Commissions21 Feb 2017Disposed Off
S. Nandagopal And Ors Vs State Level Environment Impact Assessment
National Green Tribunal · (2017) 02 NGT CK 0036
Tribunals and Commissions21 Feb 2017Disposed Off
S. Nandagopal And Ors Vs State Level Environment Impact Assessment Authority
National Green Tribunal · (2017) 02 NGT CK 0024
Tribunals and Commissions20 Feb 2017Disposed Off
Tilok Ram S/o Shir Ram Lal Vs State of Rajasthan And Ors
National Green Tribunal · (2017) 02 NGT CK 0023
Tribunals and Commissions15 Feb 2017Disposed Off
Joydeep Mukherjee Vs Pollution Control Board And Ors
National Green Tribunal · (2017) 02 NGT CK 0022
Air (Prevention & Control) Act, 1981 — Section 21(1), 21(4), 21(5)Air (Prevention and Control of Pollution) Amendment Act, 1987 — Section 9Water (Prevention & Control of Pollution) Act, 1974 — Section 25
Tribunals and Commissions13 Feb 2017Dismissed
Shri M.D. Yogesh And Ors Vs Union of India And Ors
National Green Tribunal · (2017) 02 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14, 16(h), 20Code of Civil Procedure, 1908 — Rule 1(3)
Tribunals and Commissions10 Feb 2017Disposed Off
Odisha State Pollution Control Board Vs Aswini Kumar Dhal And Ors
National Green Tribunal · (2017) 02 NGT CK 0017
Air (Prevention & Control) Act, 1981 — Section 21, 21(1)Water (Prevention & Control of Pollution) Act, 1974 — Section 25(1)
Tribunals and Commissions10 Feb 2017Disposed Off
Anil Kumar Samal Vs Aswini Kumar Dhal And Ors
National Green Tribunal · (2017) 02 NGT CK 0016
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A