Tribunals and Commissions26 Apr 2017Disposed Off
A. Panchacharam Vs District Collector And Ors
National Green Tribunal · (2017) 04 NGT CK 0014
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 69 of 105
Tribunals and Commissions24 Apr 2017Disposed Off
J.K. Food Products Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 04 NGT CK 0010
Tribunals and Commissions24 Apr 2017Disposed Off
Corporation of Coimbatore And Ors Vs Appellate Authority And Ors
National Green Tribunal · (2017) 04 NGT CK 0004
Handling and Transboundary Movement) Rules, 2008 — Section 3(ii)Air Corporations Act, 1953 — Section 34Environment (Protection) Act, 1986 — Section 3 (1), 3(2)(v)
Tribunals and Commissions21 Apr 2017Disposed Off
L. Saroja Vs Secretary To The Government And Ors
National Green Tribunal · (2017) 04 NGT CK 0007
Tribunals and Commissions19 Apr 2017Disposed Off
Hana Plate Engineering Pvt. Ltd Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 04 NGT CK 0012
Water (Prevention and Control of Pollution) Act, 1974 — Section 33, 33A
Tribunals and Commissions19 Apr 2017Dismissed
Malt Company (India) Pvt. Ltd Vs Haryana State Pollution Control Board And Ors
National Green Tribunal · (2017) 04 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 16, 18Water (Prevention and Control of Pollution) Act, 1974 — Section 18, 33, 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions18 Apr 2017Disposed Off
K.C. Palanisamy Vs District Environmental Engineer And Ors
National Green Tribunal · (2017) 04 NGT CK 0008
National Green Tribunal Act, 2010 — Section 26
Tribunals and Commissions17 Apr 2017Disposed Off
Susan Rajan George Vs State Of Kerala Rep. And Ors
National Green Tribunal · (2017) 04 NGT CK 0013
Kerala Minor Mineral (Concession) Rules, 2015 — Rule 14(2)
Tribunals and Commissions17 Apr 2017Disposed Off
R. Natesan Vs Member Secretary And Ors
National Green Tribunal · (2017) 04 NGT CK 0005
Tribunals and Commissions13 Apr 2017Disposed Off
Vimal Bhai Vs Tehri Hydro Development Corporation And Ors
National Green Tribunal · (2017) 04 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 15, 17(3), 18, 18(1)(2), 20
Tribunals and Commissions13 Apr 2017Disposed Off
Tapesh Bhardwaj Vs UP State Pollution Control Board And Ors
National Green Tribunal · (2017) 04 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14(1)Cantonment Board Act, 2006 — Section 10Environment (Protection) Act, 1986 — Section 5, 15
Tribunals and Commissions12 Apr 2017Disposed Off
SAK Shaik Dawood And Ors Vs Chairman And Ors
National Green Tribunal · (2017) 04 NGT CK 0017
Tribunals and Commissions31 Mar 2017Disposed Off
Mr. Dnyanesh Kisanrao Phadtare Vs Balaji Enterprises And Ors
National Green Tribunal · (2017) 03 NGT CK 0035
National Green Tribunal Act, 2010 — Section 2(m), 14, 15, 17, 18, 18(2)(b)(e), 20Environment (Protection) Act, 1986 — Section 5, 15, 19
Tribunals and Commissions31 Mar 2017Disposed Off
Bhoja Shetty And Ors Vs Deputy Commissioner/Chairman And Ors
National Green Tribunal · (2017) 03 NGT CK 0033
Tribunals and Commissions29 Mar 2017Disposed Off
Mr. Pritidas M. Sawant Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2017) 03 NGT CK 0039
National Green Tribunal Act, 2010 — Section 20Environment (Protection) Act, 1986 — Section 3(1)(ii)(v)
Tribunals and Commissions29 Mar 2017Dismissed
Gadhadhar Samal Vs Odisha Pollution Control Board And Ors
National Green Tribunal · (2017) 03 NGT CK 0036
Tribunals and Commissions28 Mar 2017Disposed Off
Madura Madhanaangkuppam Grama Vs State of Tamil Nadu And Ors
National Green Tribunal · (2017) 03 NGT CK 0034
Tribunals and Commissions24 Mar 2017Disposed Off
C.H. Balamohanan Vs Union Of India And Ors
National Green Tribunal · (2017) 03 NGT CK 0030
Tribunals and Commissions24 Mar 2017Dismissed
S. Prabakaran Vs Ministry Of Environment & Forests (IA-III Division) And Ors
National Green Tribunal · (2017) 03 NGT CK 0025
National Environment Appellate Authority Act, 1997 — Section 3(1), 11, 11(1)National Green Tribunal Act, 2010 — Section 3, 38(5)Environment (Protection) Act, 1986 — Section 2(d)
Tribunals and Commissions23 Mar 2017Disposed Off
Meenava Thanthai K.R. Selvaraj Kumar Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 03 NGT CK 0031