Tribunals and Commissions29 May 2017Disposed Off
M/s. B.J. Expo Pvt. Ltd Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0056
Bio Medical Waste Management Rules, 2016 — Rule 10
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 67 of 105
Tribunals and Commissions26 May 2017Dismissed
M. Padmanabhan Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0061
Tribunals and Commissions26 May 2017Disposed Off
Shailesh Singh Vs State Of Uttar Pradesh And Ors
National Green Tribunal · (2017) 05 NGT CK 0060
National Green Tribunal Act, 2010 — Section 14(3)Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21
Tribunals and Commissions26 May 2017Disposed Off
MCV Eco Systems Vs State Of Andhra Pradesh And Ors
National Green Tribunal · (2017) 05 NGT CK 0057
Tribunals and Commissions26 May 2017Disposed Off
M/s. Kamal & Co Vs Karnataka State Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0029
Tribunals and Commissions26 May 2017Disposed Off
Ashutosh Kumar Sharma Vs State Of UP And Ors
National Green Tribunal · (2017) 05 NGT CK 0027
Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 26
Tribunals and Commissions26 May 2017Disposed Off
Rajeev Rai Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 15Constitution of India, 1950 — Article 21
Tribunals and Commissions25 May 2017Disposed Off
K. Gnanasekaran Vs Executive Officer And Ors
National Green Tribunal · (2017) 05 NGT CK 0058
Tribunals and Commissions25 May 2017Disposed Off
M.J. Kurian And Ors Vs Secretary to Government And Ors
National Green Tribunal · (2017) 05 NGT CK 0050
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions25 May 2017Disposed Off
M/s. Lee Pharma Limited Vs Central Pollution Control Board And Ors
National Green Tribunal · (2017) 05 NGT CK 0025
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions25 May 2017Disposed Off
Jan Sahyog Manch Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0023
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Environment Protection Act, 1986 — Section 3, 3(2)(iii)(iv), 7, 25(2)Indian Standards Act, 1986 — Section 2, 10(1)
Tribunals and Commissions24 May 2017Disposed Off
Dombivli Common Effluent Treatment Plant Vs Maharashtra Pollution Control Board
National Green Tribunal · (2017) 05 NGT CK 0028
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A, 43, 44Air (Prevention and Control of Pollution) Act, 1981 — Section 31AConstitution of India, 1950 Article 21, 47, 48-A, 51-A(g)
Tribunals and Commissions24 May 2017Disposed Off
Suo Motu Vs Chief Secretary And Ors
National Green Tribunal · (2017) 05 NGT CK 0021
Andhra Pradesh Forest Act, 1967 — Section 24Andhra Pradesh Water, Land And Trees Act, 2002 — Section 28Wildlife (Protection) Act, 1972 — Section 35(4)
Tribunals and Commissions23 May 2017Disposed Off
Panchu Vs State Of U.P And Ors
National Green Tribunal · (2017) 05 NGT CK 0055
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions23 May 2017Disposed Off
Pallamari Pahadivali Banjari Devi Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0022
Forest Conservation Act, 1980 — Section 2, 4Constitution of India, 1950 — Article 14
Tribunals and Commissions19 May 2017Allowed
Firoz E.T. Vs Kerala Coastal Zone Management And Ors
National Green Tribunal · (2017) 05 NGT CK 0049
Tribunals and Commissions19 May 2017Disposed Off
M/s. M.S. Agarwal Foundaries Pvt. Ltd Vs State Of Telangana Rep. And Ors
National Green Tribunal · (2017) 05 NGT CK 0020
Tribunals and Commissions18 May 2017Disposed Off
Graminee Environment Development Foundation Vs Balaji Infrastructure Ltd And Ors
National Green Tribunal · (2017) 05 NGT CK 0051
National Green Tribunal Act, 2010 — Section 15(3)
Tribunals and Commissions16 May 2017Disposed Off
People for Education Research Scholarship & OutwardNutrition Vs Union Of India And Ors
National Green Tribunal · (2017) 05 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15, 20Air (Prevention and Control of Pollution) Act, 1981 — Section 16, 17, 16(1), 19(3), 21(5)
Tribunals and Commissions16 May 2017Disposed Off
Kirti Vardhan Singh Vs State Of Uttar Pradesh And Ors
National Green Tribunal · (2017) 05 NGT CK 0014
Indian Penal Code, 1860 — Section 120B, 379Mines and Mineral (Development & Regulations) Act, 1957 — Section 4, 21Indian Forest Act, 1927 — Section 26