Tribunals and Commissions01 Aug 2017Disposed Off
Santhosh E.J Vs Union Of India And Ors
National Green Tribunal · (2017) 08 NGT CK 0004
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 65 of 105
Tribunals and Commissions01 Aug 2017Dismissed
Court on Its Own Motion And Ors Vs State Of Himachal Pradesh And Ors
National Green Tribunal · (2017) 08 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Code Of Criminal Procedure, 1973 — Section 161, 164, 173(2)
Tribunals and Commissions31 Jul 2017Disposed Off
Society for Protection Of Culture, Heritage Vs Union Of India, through Secretary And Ors
National Green Tribunal · (2017) 07 NGT CK 0046
Delhi Development Act, 1957 — Section 8, 14National Green Tribunal Act, 2010 — Section 19(4)(f)Code Of Civil Procedure, 1908 — Section 14, Order 47
Tribunals and Commissions31 Jul 2017Disposed Off
Special Lime Stone Pvt. Ltd Vs Union Of India And Ors
National Green Tribunal · (2017) 07 NGT CK 0044
National Green Tribunal Act, 2010 — Section 14, 16, 16(1)(i)Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions27 Jul 2017Disposed Off
Karukampally Vijayan Biju Vs Union Of India And Ors
National Green Tribunal · (2017) 07 NGT CK 0039
National Green Tribunal Act, 2010 — Section 14(1), 15, 18(1)Insecticides Act, 1968 — Section 5, 9(4)Environment (Protection) Act, 1986 — Section 3(1)(5)(2)
Tribunals and Commissions24 Jul 2017
Vinod Chopra Vs State Of Haryana And Ors
National Green Tribunal · (2017) 07 NGT CK 0047
National Green Tribunal Act, 2010 — Section 2(m), 14, 20Forest (Conservation) Act, 1980 — Section 2, 2(i)
Tribunals and Commissions24 Jul 2017Disposed Off
Conservation Action Trust And Ors Vs Ministry Of Coal And Ors
National Green Tribunal · (2017) 07 NGT CK 0041
National Green Tribunal Act, 2010 — Section 14Constitution of India, 1950 — Article 32
Tribunals and Commissions20 Jul 2017Dismissed
Souhardha Charitable Club And Ors Vs State Environment Impact Assessment And Ors
National Green Tribunal · (2017) 07 NGT CK 0034
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions19 Jul 2017Disposed Off
Tejpal And Ors Vs Chief Secretary And Ors
National Green Tribunal · (2017) 07 NGT CK 0033
Tribunals and Commissions14 Jul 2017Disposed Off
Periappa Nagar Residents Vs District Collector And Ors
National Green Tribunal · (2017) 07 NGT CK 0038
Tribunals and Commissions14 Jul 2017Dismissed
Anil M. Khedekar Vs Secretary, Ministry Of Environment And Forests And Ors
National Green Tribunal · (2017) 07 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14, 16Environment (Protection) Act, 1986 — Section 3, 5Land Acquisition Act, 1984 — Section 4
Tribunals and Commissions13 Jul 2017Disposed Off
M/s. Aashiana And Ors Vs A. Stenislas And Ors
National Green Tribunal · (2017) 07 NGT CK 0036
Tribunals and Commissions13 Jul 2017Dismissed
Sh. Rakesh Kumar And Ors Vs State Of U.P And Ors
National Green Tribunal · (2017) 07 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14, 14(1)(2), 15, 18Indian Penal Code, 1860 — Section 153 (A)
Tribunals and Commissions12 Jul 2017Dismissed
Sunilkumar Vs State Of Kerala And Ors
National Green Tribunal · (2017) 07 NGT CK 0035
Tribunals and Commissions11 Jul 2017Disposed Off
M/s. Gem Granites And Ors Vs Ministry Of Environment, Forest & Climate And Ors
National Green Tribunal · (2017) 07 NGT CK 0032
Tribunals and Commissions11 Jul 2017Dismissed
Keerappakkaam Panchayat Vs Government Of Tamil Nadu And Ors
National Green Tribunal · (2017) 07 NGT CK 0031
Tribunals and Commissions11 Jul 2017Disposed Off
Khalid Ashraf And ors Vs Union Of India And Ors
National Green Tribunal · (2017) 07 NGT CK 0023
Code of Criminal Procedure, 1973 — Section 144Environment (Protection) Act, 1986 — Section 2(e), 5 (a), 5, 15, 19, 23Jammu and Kashmir non-biodegradable material (Management, Handling and Disposal) Act, 2007 — Section 7(3)
Tribunals and Commissions10 Jul 2017Disposed Off
Dwaipayan Sengupta Vs Union Of india And Ors
National Green Tribunal · (2017) 07 NGT CK 0026
West Bengal Inland Fisheries Act, 1984 — Section 17A (1)West Bengal Town and Country (Planning and Development) Act, 1979 — Section 2(8), 31, 46, 52National Green Tribunal Act, 2010 — Section 14(3), 20
Tribunals and Commissions07 Jul 2017Dismissed
Cedric Bosco Savio Lobo Vs State Of Goa And Ors
National Green Tribunal · (2017) 07 NGT CK 0045
National Green Tribunal Act, 2010 — Section 10, 18(2)(e)Indian Port Act, 1908 — Section 5
Tribunals and Commissions07 Jul 2017Dismissed
Human Rights & Consumer Protection Vs State Of Telangana And Ors
National Green Tribunal · (2017) 07 NGT CK 0024
Andhra Pradesh (Telangana Area) Land Revenue Act, 1908 — Section 24Andhra Pradesh Water, Land and Trees Act, 2002 — Section 23Hyderabad Metropolitan Development Authority Act, 2008 — Section 14(1), 23