COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 63 of 105

Tribunals and Commissions02 Oct 2017Disposed Off

Kasala Malla Reddy And Ors Vs State Of Andhra Pradesh And Ors

National Green Tribunal · (2017) 10 NGT CK 0017

Code Of Criminal Procedure, 1973 — Section 131, 133Water (Prevention and Control Of Pollution) Act, 1974 — Section 5, 17, 19, 25, 31A, 33(1)Environment (Protection) Act, 1986 — Section 3, 3(3), 5

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Tribunals and Commissions22 Sept 2017Dismissed

Mr. Rajinder Krishan Sharma IFS Retd. Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0019

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2Punjab Land Preservation Act, 1900 — Section 4, 5

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Tribunals and Commissions22 Sept 2017Dismissed

Mr. Surendra Waman Dhavale And Ors Vs Secretary And Ors

National Green Tribunal · (2017) 09 NGT CK 0017

National Green Tribunal Act, 2010 — Section 15National Green Tribunal (Practice & Procedure) Rules, 2011 — Rule 14

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Tribunals and Commissions21 Sept 2017Dismissed

People for Cattle in India And Ors Vs District Collector And Ors

National Green Tribunal · (2017) 09 NGT CK 0012

Water (Prevention and Control Of Pollution) Act, 1974 — Section 2(m)(ii), 24, 24 (1)(b), 28Andhra Pradesh (Telangana) Land Revenue Act, 1317 — Section 24, 166CNational Green Tribunal Act, 2010 — Section 2C, 14, 14(2), 14, 16, 18, 18(1)

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Tribunals and Commissions21 Sept 2017Dismissed

Radhakrishnan K.U Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0011

National Green Tribunal Act, 2010 — Section 16, 16(h), 26, 33Limitation Act, 1963 — Section 5

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Tribunals and Commissions20 Sept 2017Disposed Off

S. Mohan Daniel Vs District Environmental Engineer And Ors

National Green Tribunal · (2017) 09 NGT CK 0014

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Tribunals and Commissions19 Sept 2017Disposed Off

S. Kannan Viswanath Vs District Collector And Ors

National Green Tribunal · (2017) 09 NGT CK 0018

Wildlife (Protection) Act, 1972 — Section 18(1)

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Tribunals and Commissions19 Sept 2017Disposed Off

Sri Kumaraswamy Silica Mines Vs Secretary And Ors

National Green Tribunal · (2017) 09 NGT CK 0015

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Tribunals and Commissions19 Sept 2017Dismissed

M.S. Thankappan And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0009

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Tribunals and Commissions14 Sept 2017Disposed Off

Vinayak Parihar And Ors Vs State Of M.P. And Ors

National Green Tribunal · (2017) 09 NGT CK 0013

National Green Tribunal Act, 2010 — Section 14Madhya Pradesh Minor Mineral Rules, 1996 — Rule 53Constitution Of India, 1950 — Article 48A, 51A(g)

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Tribunals and Commissions13 Sept 2017Allowed

Subhas Datta Vs State Of West Bengal And Ors

National Green Tribunal · (2017) 09 NGT CK 0008

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Tribunals and Commissions12 Sept 2017

Society for Protection Of Culture, Heritage Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0020

National Green Tribunal Act, 2010 — Section 14, 15, 16, 16(1)g, 18(1)Indian Forest Act, 1927 — Section 4, 24, 25Delhi Land Reforms Act, 1954 — Section 154

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Tribunals and Commissions12 Sept 2017Disposed Off

P. Palkunan Vs District Collector And Ors

National Green Tribunal · (2017) 09 NGT CK 0006

Noise Pollution (Regulation and Control) Rules, 2000 — Rule 7, 8Constitution Of India, 1950 — Article 21

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Tribunals and Commissions12 Sept 2017Disposed Off

Akash Vashishtha And Ors Vs Union Of India And Ors

National Green Tribunal · (2017) 09 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14, 15, 18, 19National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 16Wetlands (Conservation and Management) Rules, 2010 — Rule 4

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Tribunals and Commissions12 Sept 2017Disposed Off