Tribunals and Commissions09 Jan 2017Disposed Off
Cansaulim Arrossim Cuelim Civil And Ors Vs M/s. Competent Automobiles Company Ltd And Ors
National Green Tribunal · (2017) 01 NGT CK 0012
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 73 of 105
Tribunals and Commissions09 Jan 2017Disposed Off
M/s. RP Rajarajan Associates Anchor Hotels Vs The Chairman And Ors
National Green Tribunal · (2017) 01 NGT CK 0007
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions09 Jan 2017Dismissed
Pammal Sri Sankara Nagar Nalavazhvu Sangam And Ors Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2017) 01 NGT CK 0006
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 31AIndustries (development and regulation) Act, 1951 — Section 10Tamilnadu Minor Minerals Concession Rules, 1959 — Rule 35
Tribunals and Commissions06 Jan 2017Disposed Off
M/s. Manali Carton Industries Vs M/s.Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 01 NGT CK 0009
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions06 Jan 2017Disposed Off
M/S. Manali Carton Industries Vs M/S. Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2017) 01 NGT CK 0001
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions05 Jan 2017Disposed Off
S. Sampath Kumar And Ors Vs The Commissioner And Ors
National Green Tribunal · (2017) 01 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14Chennai City Municipal Corporation Act, 1919 — Section 259(1)
Tribunals and Commissions29 Dec 2016Disposed Off
Mr. Sagar Bhaskarrao Wattamwar And Ors Vs State Environment Impact Assessment Authority And Ors
National Green Tribunal · (2016) 12 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 18(1)
Tribunals and Commissions29 Dec 2016Disposed Off
Sangli Zilha Sudhar Samiti Vs Commissioner And Ors
National Green Tribunal · (2016) 12 NGT CK 0012
Tribunals and Commissions27 Dec 2016Disposed Off
Mr. Narhari Krishanji Lingraj And Ors Vs State Environment Impact Assessment And Ors
National Green Tribunal · (2016) 12 NGT CK 0024
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 14, 18
Tribunals and Commissions27 Dec 2016Disposed Off
Mr. Sagar Bhaskarrao Wattamwar And Ors Vs State Environment Impact Assessment Authority And Ors
National Green Tribunal · (2016) 12 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 18(1)
Tribunals and Commissions23 Dec 2016Dismissed
Rajakkamangalam Thurai Fishing Harbour Pvt., Ltd Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0029
Environment (Protection) Act, 1986 — Section 5, 15Coastal Regulation Zone Notifications, 1991 — Rule 2(xiii)
Tribunals and Commissions23 Dec 2016Disposed Off
Rajiv Chekuri Vs Panchayat President And Ors
National Green Tribunal · (2016) 12 NGT CK 0019
Solid Waste Management Rules, 2016 — Rule 3(56), 3(58), 4, 15
Tribunals and Commissions23 Dec 2016
Shri Hira Singh Markam And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0011
National Green Tribunal Act, 2010 — Section 3, 14(3), 16(a), 16(e), 18(1)Forest (Conservation) Act, 1980 — Section 2, 10Water (Prevention and Control Of Pollution) Act, 1974 — Section 13, 28, 29, 33A
Tribunals and Commissions23 Dec 2016Allowed
Universal Crescent Power Pvrivate Limited Vs Union Of India service through the And Ors
National Green Tribunal · (2016) 12 NGT CK 0010
Constitution Of India, 1950 — Article 21
Tribunals and Commissions22 Dec 2016Disposed Off
Mrs. Almitra H. Patel And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0027
Environment (Protection) Act, 1986 — Section 3, 5, 6, 15, 25Rajasthan Municipalities Act, 2009 — Section 226, 227, 228, 229, 230, 231, 232, 233, 234, 235, 236National Green Tribunal Act, 2010 — Section 15, 17
Tribunals and Commissions22 Dec 2016Disposed Off
Progressive Resident Welfare Association Vs Haryana Urban Development Authority
National Green Tribunal · (2016) 12 NGT CK 0009
National Green Tribunal Act, 2010 — Section 9, 14, 14(iii), 15, 16(g)
Tribunals and Commissions21 Dec 2016Disposed Off
Debadityo Sinha And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 12 NGT CK 0008
Forest (Conservation) Act, 1980 — Section 3(5)(2)(1)National Green Tribunal Act, 2010 — Section 20Environment (Protection) Act, 1986 — Section 2(a), 3
Tribunals and Commissions21 Dec 2016Disposed Off
Mr. Bidyut Mohanty Vs District Collector, Koraput Ajnd Ors
National Green Tribunal · (2016) 12 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14(1), 18(1), 20Environment (Protection) Act, 1986 — Section 5, 19Plastic Waste Management and Handling Rulem 2011 — Rule 9, 12
Tribunals and Commissions20 Dec 2016Dismissed
Pattancheru Enviro Tech Limited Vs Telangana State Pollution Control Board And Ors
National Green Tribunal · (2016) 12 NGT CK 0017
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions20 Dec 2016Allowed
Chennimalai Weavers’ Co-operative Vs Chairman Gand Ors
National Green Tribunal · (2016) 12 NGT CK 0016
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A