Tribunals and Commissions29 Nov 2016Disposed Off
Babu Lal Jajoo Vs State Of Rajasthan And Ors
National Green Tribunal · (2016) 11 NGT CK 0006
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 75 of 105
Tribunals and Commissions28 Nov 2016Disposed Off
Human Rights & Consumer Vs State Of Telangana And Ors
National Green Tribunal · (2016) 11 NGT CK 0022
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 172Andhra Pradesh Water, Land And Trees Act, 2002 — Section 23Hyderabad Metropolitan Development Authority (HMDA) Act, 2008 — Section 19, 23
Tribunals and Commissions24 Nov 2016Disposed Off
Pankaj Kumar Mishra And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 11 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 18(1)National Green Tribunal (Practice And Procedure) Rules, 2011 — Rule 14Constitution Of India, 1950 — Article 21
Tribunals and Commissions23 Nov 2016Allowed
Prafulla Samantray Vs Union Of India service through And Ors
National Green Tribunal · (2016) 11 NGT CK 0016
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions22 Nov 2016Allowed
Mr. Francis Misquita Vs Goa Coastal Zone Management Authority And Ors
National Green Tribunal · (2016) 11 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16(g), 18(1)Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions22 Nov 2016
Hindusthan Engineering & Industries And Ors Vs Gujarat Pollution Control Board And Ors
National Green Tribunal · (2016) 11 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14, 16, 18(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AWater (Prevention And Control Of Pollution) Rules, 1975 — Rule 34(3)
Tribunals and Commissions21 Nov 2016Disposed Off
U.S. Palanivel Vs Chief Secretary to Government And Ors
National Green Tribunal · (2016) 11 NGT CK 0020
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions21 Nov 2016Disposed Off
S. Venkateksh Vs Union Of India And Ors
National Green Tribunal · (2016) 11 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 14(3), 15Environment (Protection) Act, 1986 — Section 3, 3(2)(i)(v), 5Tamil Nadu State Highways Act, 2001 — Section 3
Tribunals and Commissions18 Nov 2016Dismissed
Meeava Thanthai K.R.Selvaraj Kumar Vs State Of Tamil Nadu And Ors
National Green Tribunal · (2016) 11 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions18 Nov 2016Disposed Off
Mr. Shafi Mohamed Meer And Ors Vs State Of Maharashtra And Ors
National Green Tribunal · (2016) 11 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14Air (Prevention And Control Of Pollution) Act, 1981 — Section 16(1), 16(2), 20Central Motor Vehicles Rules, 1989 — Rule 126
Tribunals and Commissions18 Nov 2016Dismissed
Kashinath Jairam Shetye And Ors Vs Anil Arora And Ors
National Green Tribunal · (2016) 11 NGT CK 0002
National Green Tribunal Act, 2010 — Section 14, 16
Tribunals and Commissions18 Nov 2016Dismissed
Kashinath Jairam Shetye And Orsc Vs Anil Arora And Ors
National Green Tribunal · (2016) 11 NGT CK 0001
National Green Tribunal Act, 2010 — Section 5, 14, 16National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 14
Tribunals and Commissions11 Nov 2016Disposed Off
Ajanta International Vipassana Samiti And Ors Vs Mr. Popatlal Mohanlal Chordiya And Ors
National Green Tribunal · (2016) 11 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15, 18, 20
Tribunals and Commissions10 Nov 2016Dismissed
Mrs. Maria Filomena Furtado And Ors Vs Village Panchayat Of Colva And Ors
National Green Tribunal · (2016) 11 NGT CK 0023
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 19(4)(f), 22Code Of Civil Procedure, 1908 — Section 114
Tribunals and Commissions03 Nov 2016
Mr. Sagardeep A. Sirsaikar And Orsc Vs State Of Goa Ajnd Ors
National Green Tribunal · (2016) 11 NGT CK 0024
National Green Tribunal Act, 2010 — Section 14, 15, 20
Tribunals and Commissions03 Nov 2016Disposed Off
M/s. Munjal Showa Limited Vs Appellate Authority And Ors
National Green Tribunal · (2016) 11 NGT CK 0017
Water (Prevention and Control Of Pollution) Act, 1974 — Section 17, 28, 33, 33A, 43, 44Air (Prevention and Control Of Pollution) Act, 1981 — Section 16, 18, 21, 21(4), 22, 31A, 37, 39National Green Tribunal Act, 2010 — Section 17, 19, 19(1), 19(3)20, 31B
Tribunals and Commissions01 Nov 2016Disposed Off
Diwan Singh And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 11 NGT CK 0007
Constitution Of India, 1950 — Article 21, 47, 48A, 51A
Tribunals and Commissions28 Oct 2016Dismissed
M/s. Janajagrithi Samithi Vs Union Of India And Ors
National Green Tribunal · (2016) 10 NGT CK 0003
Forest (Conservation) Act, 1980 — Section 2National Green Tribunal Act, 2010 — Section 14(3)Limitation Act, 1963 — Section 5
Tribunals and Commissions28 Oct 2016Disposed Off
Ramesh Babu P.M And Ors Vs State Of Kerala And Ors
National Green Tribunal · (2016) 10 NGT CK 0002
Constitution of India, 1950 — Article 226
Tribunals and Commissions20 Oct 2016Dismissed
S. Soban Babu Vs Government Of India And Ors
National Green Tribunal · (2016) 10 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(2)(v)(1)Mineral Concession Rules, 1960 — Rule 28(1)