COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 76 of 105

Tribunals and Commissions18 Oct 2016Dismissed

Puducherry Environment Protection Association Vs Union Of India And Ors

National Green Tribunal · (2016) 10 NGT CK 0004

Environment (Protection) Act, 1986 — Section 15National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 16, 16(h), 18(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 16, 16(2), 16(2)(a)

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Tribunals and Commissions04 Oct 2016Dismissed

Vadamugam Kangayempalayam Vs Ministry Of Environment And Forest And Ors

National Green Tribunal · (2016) 10 NGT CK 0005

National Green Tribunal Act, 2010 — Section 16Environment (Protection) Act, 1986 — Section 3(2)Air (Prevention And Control Of Pollution) Act, 1981 — Section 52

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Tribunals and Commissions27 Sept 2016Disposed Off

Chhattisgarh Nagrik Sangarsh Samiti Vs Principal Secretary And Ors

National Green Tribunal · (2016) 09 NGT CK 0010

Motor Vehicle Act, 1989 — Rule 115Constitution Of India, 1950 — Article 48A, 51A(g)

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Tribunals and Commissions21 Sept 2016Dismissed

Bimal Singh Karnawat And Ors Vs West Bengal Pollution Control Board And Ors

National Green Tribunal · (2016) 09 NGT CK 0008

Plastic Waste ( Management And Handling) Rules, 2011 — Rule 3(m), 3(o)

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Tribunals and Commissions21 Sept 2016Disposed Off

Tribunal On Its Own Motion Vs Union Of India Service Through The Secretary And Ors

National Green Tribunal · (2016) 09 NGT CK 0001

Right to Information Act, 2005 — Section 5(1), 19(1)Constitution of India, 1950 — Article 48A

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Tribunals and Commissions20 Sept 2016Disposed Off

Sushil Raghav Vs Union Of India And Ors

National Green Tribunal · (2016) 09 NGT CK 0007

U.P. Zamindari Abolition And Land Reforms Act, 1950 — Section 176Environment (Protection) Act, 1986 — Section 2a, 3, 3(2)(v)(1), 5, 25National Green Tribunal Act, 2010 — Section 14, 15, 16, 18

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Tribunals and Commissions20 Sept 2016Dismissed

Chaudhary Yashwant Singh Vs State Of Uttar Pradesh And Ors

National Green Tribunal · (2016) 09 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 15, 15(3), 16, 17, 18(1)National Green Tribunal (Practise And Procedure) Rules, 2011 — Rule 14Constitution Of India, 1950 — Article 21

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Tribunals and Commissions20 Sept 2016

Chadha Papers Limited Vs Uttar Pradesh Pollution Control Board And Ors

National Green Tribunal · (2016) 09 NGT CK 0005

Water (Prevention And Control Of Pollution) Act, 1974 — Section 18(1)B, 25, 26, 33, 33A, 47

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Tribunals and Commissions05 Sept 2016

Upendra Prasad Pandey Vs Union Of India And Ors

National Green Tribunal · (2016) 09 NGT CK 0003

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Tribunals and Commissions02 Sept 2016Disposed Of

Wilfred J. And Ors Vs Ministry Of Environment And Forests And Ors

National Green Tribunal · (2016) 09 NGT CK 0011

Constitution Of India, 1950 — Article 14, 21, 32, 226Environment Protection Act, 1986 — Section 3, 3(1)National Green Tribunal Act, 2010 — Section 2(1)(a), 3(o), 4(4), 14, 16

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Tribunals and Commissions02 Sept 2016

Old Cross Fishing Canoe Owners And Ors Vs Mormugao Port Trust And Ors

National Green Tribunal · (2016) 09 NGT CK 0004

National Green Tribunal Act, 2010 — Section 15, 16(h), 18, 20

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Tribunals and Commissions01 Sept 2016Disposed Off

M. Saravanan Vs Secretary to Government Of Tamil Nadu And Ors

National Green Tribunal · (2016) 09 NGT CK 0002

Environment Impact Assessment (EIA) Notification, 2006 — Section 7(f)

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Tribunals and Commissions30 Aug 2016Allowed

Dileep B. Nevatia Vs Union Of India And Ors

National Green Tribunal · (2016) 08 NGT CK 0022

National Green Tribunal Act, 2010 — Section 14, 18, 33Air (Prevention and Control Of Pollution) Act, 1981 — Section 2, 16(h)Bureau Of Indian Standards Act, 1986 — Section 10(1)

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Tribunals and Commissions29 Aug 2016Disposed Off

Jalander Nana Jadhav And Ors Vs

National Green Tribunal · (2016) 08 NGT CK 0023

National Green Tribunal Act, 2010 — Section 14, 15

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Tribunals and Commissions26 Aug 2016Disposed Off

Mr. Sadanand Pandurang Mane Vs State Level Expert Appraisal Committee And Ors

National Green Tribunal · (2016) 08 NGT CK 0024

National Green Tribunal Act, 2010 — Section 14, 16

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Tribunals and Commissions26 Aug 2016Dismissed

Chinnapaiyan Vs Member Secretary Aand Ors

National Green Tribunal · (2016) 08 NGT CK 0021

Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 12

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Tribunals and Commissions26 Aug 2016Dismissed

K.K. Subramaniam And Ors Vs Loss Of Ecology And Ors

National Green Tribunal · (2016) 08 NGT CK 0020

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Tribunals and Commissions24 Aug 2016Allowed

Rajendra Singh Bhandari Vs State Of Uttarakhand And Ors

National Green Tribunal · (2016) 08 NGT CK 0029

Air (prevention And Control Of Pollution) Act, 1981 — Section 5, 5(2), 5(2)(a), 5(2)(f), 5(3), 10, 14(1), 14(3), 17, 26, 28, 54(2)(f), 7(7)Environment Protection Act, 1986 — Section 2, 3, 24National Green Tribunal Act, 2010 — Section 14, 14(1)

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Tribunals and Commissions23 Aug 2016Disposed Of

Samir Mehta Vs Union Of India And Ors

National Green Tribunal · (2016) 08 NGT CK 0028

Advocate Act, 1961 — Section 37, 38Biological Diversity Act, 2002 — Section 2(b), 3, 4, 6Coast Guard Act, 1978 — Section 14

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Tribunals and Commissions23 Aug 2016Disposed Off

Sunstream City Private Limited Vs Paryavaran Dakshta Manch And Ors

National Green Tribunal · (2016) 08 NGT CK 0025

National Green Tribunal Act, 2010 — Section 14

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