Tribunals and Commissions22 Aug 2016Dismissed
Aman Kumar Singh Vs State Of Bihar And Ors
National Green Tribunal · (2016) 08 NGT CK 0019
National Green Tribunal Act, 2010 — Section 16
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 77 of 105
Tribunals and Commissions19 Aug 2016Disposed Off
Srinagar Bandh Aapda Sangharsh Samiti And Ors Vs Alaknanda Hydro Power Co. Ltd And Ors
National Green Tribunal · (2016) 08 NGT CK 0002
Environment(Protection) Act, 1986 — Section 2(e), 5National Green Tribunal Act, 2010 — Section 2, 2(a), 17, 17(3)Public Liability Insurance Act, 1991 — Section 7(a)
Tribunals and Commissions16 Aug 2016Allowed
CCL Products (India) Limited Vs Andhra Pradesh Pollution Control Board
National Green Tribunal · (2016) 08 NGT CK 0016
Water (Prevention and Control Of Pollution) Act, 1974 — Section 25, 33AAir (Prevention and Control Of Pollution) Act, 1981 — Section 31AWater (Prevention and Control Of Pollution) Rules, 1975 — Rule 34
Tribunals and Commissions11 Aug 2016Dismissed
Manushyavakasa Samrakshana Sangham And Ors Vs State Of Kerala And Ors
National Green Tribunal · (2016) 08 NGT CK 0017
Tribunals and Commissions11 Aug 2016Disposed Off
Shri Subhas Datta Vs State Of West Bengal And Ors
National Green Tribunal · (2016) 08 NGT CK 0013
Motor Vehicles Act, 1988 — Section 130(1)Central Motor Vehicles Rules, 1989 — Rule 139
Tribunals and Commissions09 Aug 2016Disposed Off
D. Gopinath Vs District Collector And Ors
National Green Tribunal · (2016) 08 NGT CK 0015
Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 12, 12(2)
Tribunals and Commissions08 Aug 2016
Dileep B. Nevatia Vs Union Of India And Ors
National Green Tribunal · (2016) 08 NGT CK 0014
National Green Tribunal Act, 2010 — Section 2(c), 3, 4, 14, 14(1), 18, 18(2), 33Air (Prevention and Control Of Pollution) Act, 1981 — Section 16, 16(2)(h), 17, 17(g), 20, 31ASpecial Economic Zones Act, 2005 — Section 3, 5
Tribunals and Commissions05 Aug 2016Disposed Off
Pilerne Citizens Forum Vs Chief Secretary And Ors
National Green Tribunal · (2016) 08 NGT CK 0026
Tribunals and Commissions05 Aug 2016Disposed Off
R Janakiraman Vs Principal Secretary to Government And Ors
National Green Tribunal · (2016) 08 NGT CK 0004
Code Of Criminal Procedure, 1973 — Section 144Water (Prevention and Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions04 Aug 2016Disposed Off
Mrs. Suhasini Surendra Govekar Vs Mr. Dominic Almeida And Ors
National Green Tribunal · (2016) 08 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 16, 17, 18
Tribunals and Commissions04 Aug 2016Allowed
Nimmala Ankaiah Vs Union Of India rep by And Ors
National Green Tribunal · (2016) 08 NGT CK 0006
Environment (Protection) Act, 1986 — Section 19Wild Life (Protection) Act, 1972 — Section 26ANational Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions04 Aug 2016Disposed Off
Baby MGb Vs State Of Kerala And Ors
National Green Tribunal · (2016) 08 NGT CK 0005
Tribunals and Commissions03 Aug 2016Disposed Off
Village Panchayat Of Assolda Vs Goa State Environment Impact And Ors
National Green Tribunal · (2016) 08 NGT CK 0011
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions03 Aug 2016Disposed Off
Mr. Piety Fernandes And Ors Vs State Of Goa And Ors
National Green Tribunal · (2016) 08 NGT CK 0010
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions03 Aug 2016Disposed Off
Mr. Kashinath Jairam Shetye And Ors Vs Joseph M. Pereira And Ors
National Green Tribunal · (2016) 08 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1), 16, 28
Tribunals and Commissions02 Aug 2016Dismissed
K. Savad, Advocate Vs .Ministry Of Environment, Forest & Climate Change And Ors
National Green Tribunal · (2016) 08 NGT CK 0012
Environment (Protection) Act, 1986 — Section 5Environment (Protection) Rules, 1986 — Rule 4(5), 5(4)
Tribunals and Commissions02 Aug 2016Disposed Off
Subhas Datta Vs State Of West Bengal And Ors
National Green Tribunal · (2016) 08 NGT CK 0003
Air (Prevention and Control Of Pollution) Act, 1981 — Section 9, 21(1), 22
Tribunals and Commissions27 Jul 2016Disposed Off
Sajeev Bharadwaj Vs State Of Telangana And Ors
National Green Tribunal · (2016) 07 NGT CK 0014
National Green Tribunal Act, 2010 — Section 14, 18(1)
Tribunals and Commissions26 Jul 2016Disposed Off
Rashid Noor Khan Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2016) 07 NGT CK 0013
National Green Tribunal Act, 2010 — Section 4(4), 14, 15, 18(1), 21, 22Companies Act, 1956 — Section 617National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 3, 4, 5, 5(2), 6, 11
Tribunals and Commissions26 Jul 2016Disposed Off
Human Care Charitable Medical Trust Vs Union Of India And Ors
National Green Tribunal · (2016) 07 NGT CK 0012
Environment (Protection) Act, 1986 — Section 19National Green Tribunal Act, 2010 — Section 15Constitution Of India, 1950 — Article 32, 226