Tribunals and Commissions24 May 2016Disposed Off
Madhu Sharan And Ors Vs Noida Authority And Ors
National Green Tribunal · (2016) 05 NGT CK 0016
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 79 of 105
Tribunals and Commissions12 May 2016Dismissed
Yasoraminfra Developers Pvt. Ltd. Vs Kerala Coastal Zone Management Authority And Ors
National Green Tribunal · (2016) 05 NGT CK 0015
Tribunals and Commissions12 May 2016Disposed Off
Raghu Nath And Ors Vs Hindustan Zinc Ltd. And Ors
National Green Tribunal · (2016) 05 NGT CK 0014
National Green Tribunal Act, 2010 — Section 15, 18(1)
Tribunals and Commissions10 May 2016Disposed Off
M.P. Muhammed Kunhi Vs Ministry Of Environment, Forests & Climate Change And Ors
National Green Tribunal · (2016) 05 NGT CK 0012
Constitution of India, 1950 — Article 21, 51A(g)
Tribunals and Commissions09 May 2016Dismissed
Ratneshwar Prasad Singh Vs Banka Municipality, Banka And Ors
National Green Tribunal · (2016) 05 NGT CK 0010
Environment (Protection) Act, 1986 — Section 3, 6, 25Water (Prevention And Control Of Pollution) Act, 1974 — Section 2(e)(g)(gg), 25National Green Tribunal Act, 2010 — Section 33
Tribunals and Commissions06 May 2016Disposed Off
Biswanath Maji And Ors Vs Pollution Control Board, West Bengal And Ors
National Green Tribunal · (2016) 05 NGT CK 0013
National Green Tribunal Act, 2010 — Section 15, 16, 17, 18(1)Constitution of India, 1950 — Article 21
Tribunals and Commissions05 May 2016Disposed Off
Joydeep Mukherjee And Ors Vs Chief Secretary And Ors
National Green Tribunal · (2016) 05 NGT CK 0011
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18Water (Prevention And Control Of Pollution) Act, 1974 — Section 24(1)Air (Prevention And Control Of Pollution) Act, 1981 — Section 22
Tribunals and Commissions04 May 2016Disposed Off
Forward Foundation And Ors Vs State Of Karnataka And Ors
National Green Tribunal · (2016) 05 NGT CK 0024
National Green Tribunal Act, 2010 — Section 14, 15, 20Code Of Civil Procedure, 1908 — Section 97Wetlands (Conservation and Management) Rules, 2010 — Rule 4
Tribunals and Commissions04 May 2016Disposed Off
S. Vadivel Vs Secretary to Government And Ors
National Green Tribunal · (2016) 05 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)Municipal Solid Wastes (Management And Handling) Rules, 2000 — Rule 6(3)
Tribunals and Commissions04 May 2016Disposed Off
Gauri Maulekhi Vs Union Of India And Ors
National Green Tribunal · (2016) 05 NGT CK 0008
Environment (Protection) Act, 1986 — Section 5, 11, 11(3)National Green Tribunal Act, 2010 — Section 14, 15, 24Water (Prevention And Control Of Pollution) Act, 1974 — Section 21
Tribunals and Commissions04 May 2016Disposed Off
Bio Diversity Management Committee Vs Union Of India And Ors
National Green Tribunal · (2016) 05 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14, 15Biological Diversity Act, 2002 — Section 37, 41
Tribunals and Commissions04 May 2016Disposed Off
Naresh Zargar And Ors Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2016) 05 NGT CK 0006
National Green Tribunal Act, 2010 — Section 14, 16
Tribunals and Commissions04 May 2016Dismissed
Khatema Fibres Limited Vs Uttarakhand Environment Protection And Ors
National Green Tribunal · (2016) 05 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 16, 19, 19(4), 35(4)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)Code Of Criminal Procedure, 1898 — Section 417(4)
Tribunals and Commissions04 May 2016Dismissed
Bharat Jhunjhunwala Vs Union Of India And Ors
National Green Tribunal · (2016) 05 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14(3)
Tribunals and Commissions04 May 2016Disposed Off
Paryawaran Sanrakshan Sangarsh Samiti Lippa Vs Union Of India And Ors
National Green Tribunal · (2016) 05 NGT CK 0003
National Green Tribunal Act, 2010 — Section 16(e), 18(1)Forest Rights Act, 2006 — Section 3(1)(a)Panchayats (Extension to Scheduled Areas) Act, 1996 — Section 4(d), 4(i)
Tribunals and Commissions03 May 2016Disposed Off
Smt. Octavia Albuquerque And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 05 NGT CK 0002
Environment (Protection) Act, 1986 — Section 3(2), 3(2)(1)Karnataka Town And Country Planning Act, 1961 — Section 13Karnataka Municipal Corporation Act, 1976 — Section 342(1)
Tribunals and Commissions02 May 2016Disposed Off
Jagannath Mane s/o Late Shri Shivaji Mane Vs Union Of India And Ors
National Green Tribunal · (2016) 05 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15Air (Prevention And Control Of Pollution) Act, 1981 — Section 9, 21(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 27, 30
Tribunals and Commissions27 Apr 2016
Shanmuga Aqua Industries Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2016) 04 NGT CK 0010
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions26 Apr 2016Disposed Off
Suo Moto And Ors Vs District Collector And Ors
National Green Tribunal · (2016) 04 NGT CK 0009
Water (Prevention And Control Of Pollution) Act, 1974 — Section 17, 33ANational Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions26 Apr 2016Dismissed
Namma Bengaluru Foundation And Ors Vs State Of Karnataka And Ors
National Green Tribunal · (2016) 04 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15Environment (Protection) Act, 1986 — Section 19Karnataka Town & Country Planning Act, 1961 — Section 14(A)(3)