COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 80 of 105

Tribunals and Commissions25 Apr 2016Disposed Off

Rajesh Kumar Vs Ministry Of Environment, Forest And Climate Change And Ors

National Green Tribunal · (2016) 04 NGT CK 0007

Punjab Land Preservation Act, 1900 — Section 4, 5Indian Forest Act, 1927 — Section 38Forest (Conservation) Act, 1980 — Section 2

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Tribunals and Commissions19 Apr 2016Dismissed

Rajeev Suri Vs Vice Chairman And Ors

National Green Tribunal · (2016) 04 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 15Public Liability Insurance Act, 1991 — Section 1(a)(b)(c)

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Tribunals and Commissions07 Apr 2016Disposed Off

Goa Foundation Vs Goa State Infrastructure Development Corporation And Ors

National Green Tribunal · (2016) 04 NGT CK 0004

National Green Tribunal Act, 2010 — Section 14, 14(1), 14(3), 16, 16(h), 19, 20Environment (Protection) Act, 1986 — Section 3Constitution Of India, 1950 — Article 21

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Tribunals and Commissions07 Apr 2016Dismissed

Alcon Real Estates (P) Ltd. Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2016) 04 NGT CK 0003

Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions07 Apr 2016Disposed Off

Save Mon Region Federation And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 04 NGT CK 0002

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Tribunals and Commissions06 Apr 2016

Wireless Colony Co-Operative Housing Society Vs Government Of Maharashtra And Ors

National Green Tribunal · (2016) 04 NGT CK 0006

National Green Tribunal Act, 2010 — Section 14, 16, 16(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 27, 33Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31A

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Tribunals and Commissions04 Apr 2016Disposed Off

Ajay Kumar Negi, S/O Shri Tej Bahadur Singh And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 04 NGT CK 0001

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Tribunals and Commissions30 Mar 2016Disposed Off

Wireless Colony Co-Operative Housing Society Vs Government Of Maharashtra And Ors

National Green Tribunal · (2016) 03 NGT CK 0010

National Green Tribunal Act, 2010 — Section 16, 16(h), 18National Green Tribunal (Practices And Procedure) Rules, 2011 — Section 8

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Tribunals and Commissions29 Mar 2016Disposed Off

Readiness for Empowerment through And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 03 NGT CK 0009

Mines Act, 1952 — Section 2(JJ), 3, 3(1)Mines And Minerals (Development And Regulation) Act, 1957 — Section 3(i)Environment (Protection) Act, 1986 — Section 3(3)

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Tribunals and Commissions29 Mar 2016Disposed Off

Mr. E.Mohan, S/o. Elumelai And Ors Vs Secretary to Government And Ors

National Green Tribunal · (2016) 03 NGT CK 0007

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Tribunals and Commissions21 Mar 2016Disposed Off

Social Action For Forest & Environment (SAFE) Vs Union Of India And Ors

National Green Tribunal · (2016) 03 NGT CK 0006

Forest (Conservation) Act, 1980 — Section 2

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Tribunals and Commissions21 Mar 2016Disposed Off

Rajiv Savara Vs Darrameks Hotels & Developers Pvt. Ltd. And Ors

National Green Tribunal · (2016) 03 NGT CK 0005

Water (Prevention and Control of Pollution) Act, 1974 — Section 2(e), 24(b)Environment (Protection) Act, 1986 — Section , 3(2)(v)(1), 3(2)(xiv)(v)(1)National Green Tribunal Act, 2010 — Section 20

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Tribunals and Commissions19 Mar 2016Dismissed

S. Baskar Vs Chairman And Ors

National Green Tribunal · (2016) 03 NGT CK 0008

Air (Prevention And Control Of Pollution) Act, 1981 — Section 21Water (Prevention And Control Of Pollution) Act, 1974 — Section 25(4)

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Tribunals and Commissions18 Mar 2016Dismissed

Kishore Deepak Kodwani Vs Chief Secretary And Ors

National Green Tribunal · (2016) 03 NGT CK 0004

National Green Tribunal Act, 2010 — Section 3, 14Madhya Pradesh Town and Country Planning Act, 1973 — Section 23(ka)(2)Wetland (Conservation and Management ) Rules, 2010 — Rule 3

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Tribunals and Commissions17 Mar 2016Disposed Off

Lt. Col. (Retd) Sarvadaman Singh Oberoi Vs Union Of India And Ors

National Green Tribunal · (2016) 03 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14Forest (Conservation) Act, 1980 — Section 2Punjab Land Preservation Act, 1990 — Section 4, 5

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Tribunals and Commissions09 Mar 2016Disposed Off

Yagoob Varkey And Ors Vs State Of Kerala And Ors

National Green Tribunal · (2016) 03 NGT CK 0003

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Tribunals and Commissions29 Feb 2016Disposed Off

MukeshYadav Vs State Of Uttar Pradesh And Ors

National Green Tribunal · (2016) 02 NGT CK 0031

National Green Tribunal Act, 2010 — Section 14Environment (Protection) Act, 1986 — Section 3(2), 5, 15, 16, 17, 18, 19, 20, 21Constitution of India, 1950 — Article 21

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Tribunals and Commissions26 Feb 2016Dismissed

S. Savithri Vs Government Of Tamil Nadu And Ors

National Green Tribunal · (2016) 02 NGT CK 0034

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Tribunals and Commissions26 Feb 2016Dismissed

Themrei Tuithung And Ors Vs State Of Manipur And Ors

National Green Tribunal · (2016) 02 NGT CK 0032

National Green Tribunal Act, 2010 — Section 14, 16(e), 20, 22Forest (Conservation) Act, 1980 — Section 2, 3A, 3BCode of Civil Procedure, 1908 — Section 11

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Tribunals and Commissions23 Feb 2016Dismissed

M/s. Global Gases India Pvt. Limited Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2016) 02 NGT CK 0033

Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 34, 115, 151National Green Tribunal Act, 2010 — Section 16, 19(1), 19(4), 19(5), 18(3)

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