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National Green Tribunal judgments

2,083 judgments · page 78 of 105

Tribunals and Commissions25 Jul 2016Dismissed

Shiv Prasad Vs Union Of India And Ors

National Green Tribunal · (2016) 07 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14, 14(1), 14(3), 15, 15(b)(c), 18, 18(1)(2)Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 58
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Tribunals and Commissions18 Jul 2016Disposed Off

Sheikh Altaf And Ors Vs State Of Madhya Pradesh And Ors

National Green Tribunal · (2016) 07 NGT CK 0008

National Green Tribunal Act, 2010 — Section 15Environment (Protection) Act, 1986 — Section 2(a)(b)(c), 3, 6, 15Municipal Solid Waste (Management & Handling) Rules, 2000 — Rule 4, 5, 6, 12
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Tribunals and Commissions11 Jul 2016Allowed

Human Rights Forum Vs Union Of India And Ors

National Green Tribunal · (2016) 07 NGT CK 0007

Air (Prevention and Control Of Pollution) Act, 1981 — Section 37, 40, 44, 47National Green Tribunal Act, 2010 — Section 14, 14(1), 16, 18Environment (Protection) Act, 1986 — Section 15, 16, 17
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Tribunals and Commissions01 Jun 2016Dismissed

Ashish Nawalgaria And Ors Vs Union Of India And Ors

National Green Tribunal · (2016) 06 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 14(3), 16, 19, 22, 26Environment (Protection) Act, 1986 — Section 5, 6(e)15, 19National Green Tribunal (Practices & Procedure) Rules, 2011 — Rule 14
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Tribunals and Commissions27 May 2016Dismissed

Narinder Kumar Shukla And Ors Vs Sh. Jagish Saphiya And Ors

National Green Tribunal · (2016) 05 NGT CK 0017

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17Environment (Protection) Act, 1986 — Section 5, 7Minerals Prevention Of Illegal Mining Transportation And Storage Rules, 2015 — Rule 6, 9
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Tribunals and Commissions25 May 2016Disposed Off

Aswini Kumar Dhal Vs Odisha Pollution Control Board And Ors

National Green Tribunal · (2016) 05 NGT CK 0018

National Green Tribunal Act, 2010 — Section 14(1), 15(1), 18(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 18, 25, 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 21, 31A
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