Tribunals and Commissions19 Feb 2016Disposed Off
S. Ali Hussain And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0027
Right to Information Act, 2005 — Section 2(h), 8, 8(1)(a), 21
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 81 of 105
Tribunals and Commissions19 Feb 2016Disposed Off
Jatinder Singh And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0025
Punjab Land Preservation Act, 1900 — Section 3, 4Environment (Protection) Act, 1986 — Section 3(3)Mines and Minerals (Development and Regulation Act) Of 1957 — Section 15
Tribunals and Commissions18 Feb 2016Disposed Off
Social Action For Forest & Environment (Safe) Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0023
National Green Tribunal Act, 2010 — Section 14Minor and Minerals (Development and Regulation) Act, 1957 — Section 15
Tribunals and Commissions18 Feb 2016Disposed Off
M/s. SSM Builders & Promoters And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0022
Tribunals and Commissions18 Feb 2016Disposed off
Gurpreet Singh Bagga And Ors Vs Ministry Of Environment And Forests And Ors
National Green Tribunal · (2016) 02 NGT CK 0021
Environment (Protection) Act, 1986 — Section 3, 5, 15Indian Penal Code, 1860 — Section 379Minor And Minerals (Development And Regulation) Act, 1957 — Section 5, 6, 7, 8, 9, 10, 11, 12, 13, 15(1), 15(1A), 21(4)
Tribunals and Commissions18 Feb 2016Disposed off
M/s Ganganagar Textiles Vs Rajasthan Pollution Control Board
National Green Tribunal · (2016) 02 NGT CK 0020
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions16 Feb 2016
Qamaruddin Gazi Vs Chief Secretary And Ors
National Green Tribunal · (2016) 02 NGT CK 0026
Air (Prevention and Control Of Pollution) Act, 1981 — Section 2(a)Water (Prevention and Control Of Pollution) Act, 1974 — Section 2(e)Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions15 Feb 2016Dismissed
Kayalpatnam Environmental Protection Association (KEPA) Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0029
Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 25, 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 21, 25Indian Forest Act, 1927 — Section 3
Tribunals and Commissions11 Feb 2016Dismissed
M/s. V. Krishnamurthy Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2016) 02 NGT CK 0024
Air (Prevention and Control Of Pollution) Act, 1981 — Section 31ANational Green Tribunal Act, 2010 — Section 14, 16, 18, 18(1)Tamil Nadu Minor Mineral Concession Rules, 1959 — Rule 8(8), 13, 19, 91
Tribunals and Commissions10 Feb 2016Dismissed
M/s. North East Effected Area Development Society (NEADS) And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0028
National Green Tribunal Act, 2010 — Section 22, 38(5)Code Of Civil Procedure, 1908 — Section 100Code Of Civil Procedure, 1908 — Order 47, Rule 1
Tribunals and Commissions08 Feb 2016Allowed
V.V. Minerals Vs Ministry Of Environment, Forests And Climate change And Ors
National Green Tribunal · (2016) 02 NGT CK 0018
Special Economic Zones Act, 2005 — Section 3, 3(2), 3(8), 3(10), 19, 51Environment (Protection) Act, 1986 — Section 2(c)Special Economic Zones Rules, 2006 — Rule 4(1), 17(1)
Tribunals and Commissions08 Feb 2016Disposed off
Southern Region Mines And Mineral based Workers Welfare Association Vs Ministry Of Environment, Forests And Climate Change And Ors
National Green Tribunal · (2016) 02 NGT CK 0017
Tribunals and Commissions05 Feb 2016Dismissed
Dhayalam Charitable Society And Ors Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0019
Tribunals and Commissions04 Feb 2016Disposed off
Dr. G. D. Martin Vs Union Of India And Ors
National Green Tribunal · (2016) 02 NGT CK 0016
Kerala Conservation Of Paddy Land And Wetland Act, 2008 — Section 3(1), 10Air (Prevention And Control Of Pollution) Act, 1981 — Section 21(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 25(1)
Tribunals and Commissions03 Feb 2016Disposed Off
T. Sundaravelu Mudaliar & Sons And Ors Vs Tamilnadu Pollution Control Board And Ors
National Green Tribunal · (2016) 02 NGT CK 0030
Water (Prevention and Control of Pollution) Act, 1974 — Section 33
Tribunals and Commissions02 Feb 2016Dismissed
Puran Chand s/o Sh. Laxmi Ram And Ors Vs State Of Himachal Pradesh through its Secretary Environment And Ors
National Green Tribunal · (2016) 02 NGT CK 0015
National Environment Appellate Authority Act, 1997 — Section 11National Green Tribunal Act, 2010 — Section 5, 16, 20, 38National Water Policy, 2002 — Section 6(3)
Tribunals and Commissions29 Jan 2016Disposed off
Anil Kumar Singh Vs State Of Jharkhand And Ors
National Green Tribunal · (2016) 01 NGT CK 0039
National Green Tribunal Act, 2010 — Section 14(1)Bihar Government Servants Conduct Rules, 1976 — Rule 3(iii), 10All India Services (Conduct) Rules, 1968 — Rule 7, 8
Tribunals and Commissions29 Jan 2016Dismissed
Randhir Singh (Sarpanch), s/o Sundra Ram-Hathlana And Ors Vs State Of Haryana through Chief Secretary, Haryana Civil And Ors
National Green Tribunal · (2016) 01 NGT CK 0036
National Green Tribunal Act, 2010 — Section 14, 15, 15(a)(b), 16, 16(h), 18(2), 19(4)(a)(j)Environment (Protection) Act, 1986 — Section 3(ii)(v)(1)Limitation Act, 1963 — Section 14, 14(2), 29(2)
Tribunals and Commissions29 Jan 2016Dismissed
Jagannath Mane Vs Union Of India through And Ors
National Green Tribunal · (2016) 01 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 15, 16, 16(2), 18, 19Limitation Act, 1963 — Section 14Arbitration And Conciliation Act, 1996 — Section 43
Tribunals and Commissions28 Jan 2016Dismissed
Trupti Shah And Ors Vs Chairman And Ors
National Green Tribunal · (2016) 01 NGT CK 0037
National Green Tribunal Act, 2010 — Section 14