COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 82 of 105

Tribunals and Commissions25 Jan 2016Dismissed

M. Paul Rose And Ors Vs Secretary to Government And Ors

National Green Tribunal · (2016) 01 NGT CK 0015

Environment (Protection) Act, 1986 — Section 3, 3(2)(v), 5, 5(3), 25Municipal Solid Wastes (Management & Handling) Rules, 2000 — Rule 3(xxiii), 4, 4(1), 4(ii)Environment (Protection) Rules, 1986 — Rule 5(3)
Tribunals and Commissions16 Jan 2016Allowed

Proprietrix And Ors Vs Chairman And Ors

National Green Tribunal · (2016) 01 NGT CK 0010

Air (Prevention And Control Of Pollution) Act, 1981 — Section 15, 19, 21(1), 25(3)(4), 31Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 28, 28(4), 31