Tribunals and Commissions30 Nov 2015Disposed Off
Secretary to Government And Ors Vs District Collector, Erode And Ors
National Green Tribunal · (2015) 11 NGT CK 0013
Tamil Nadu Forest Act, 1882 — Section 16
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 84 of 105
Tribunals and Commissions06 Nov 2015Disposed Off
Animal Rescue Squad And Ors Vs Goa Pollution Control Board And Ors
National Green Tribunal · (2015) 11 NGT CK 0015
Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)National Green Tribunal Act, 2010 — Section 19, 20
Tribunals and Commissions24 Sept 2015Disposed Off
T. S. Sekar Vs Secretary to Government And Ors
National Green Tribunal · (2015) 09 NGT CK 0021
Tribunals and Commissions24 Sept 2015Allowed
S. Vishnuvarma And Ors Vs M/s. Appollo Distilleries Pvt. Ltd And Ors
National Green Tribunal · (2015) 09 NGT CK 0020
Water (Prevention And Control Of Pollution) Act, 1974 — Section 24, 24(1)National Green Tribunal Act, 2010 — Section 20Industries (Development And Regulation) Act, 1951 — Section 11, 24
Tribunals and Commissions24 Sept 2015Disposed Off
Bharat Jhunjhunwala Vs Union Of India And Ors
National Green Tribunal · (2015) 09 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14(1), 15
Tribunals and Commissions22 Sept 2015Dismissed
Kamburam Dharma Paripalana Araya Samajam Vs Kozhikode Corporation And Ors
National Green Tribunal · (2015) 09 NGT CK 0018
Tribunals and Commissions16 Sept 2015Disposed Off
Shri Kiran Krishnan Vs State Of Goa And Ors
National Green Tribunal · (2015) 09 NGT CK 0016
Tribunals and Commissions15 Sept 2015Disposed Off
Smt. Sunita D’souza Vs Municipal Corporation Of Greater And Ors
National Green Tribunal · (2015) 09 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14(1), 18(1)
Tribunals and Commissions15 Sept 2015Disposed Off
Mohar Singh Yadav Vs Union Of India And Ors
National Green Tribunal · (2015) 09 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15, 16, 18Environment (Protection) Act, 1986 — Section 2
Tribunals and Commissions15 Sept 2015Disposed Off
U.P. State Industrial Development Corporation Vs Chief Secretary And Ors
National Green Tribunal · (2015) 09 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14(3), 19(4)(f)Uttar Pradesh Zamindari Abolition And Land Reform Act, 1950 — Section 117National Green Tribunal Practice And Procedure Rules, 2011 — Rule 22
Tribunals and Commissions14 Sept 2015Disposed Off
M/s. Srinivasa Blue Metal And Ors Vs Chairman And Ors
National Green Tribunal · (2015) 09 NGT CK 0013
Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31ANational Green Tribunal Act, 2010 — Section 24
Tribunals and Commissions10 Sept 2015Disposed Off
Shri Surendra Kale And Ors Vs Shri Dhananjay Kulkarni And Ors
National Green Tribunal · (2015) 09 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 14(1)
Tribunals and Commissions08 Sept 2015Disposed Off
Mr. Babubhai Ramubhai Saini Vs Gujarat Pollution Control Board And Ors
National Green Tribunal · (2015) 09 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14(1), 18(1), 19
Tribunals and Commissions08 Sept 2015Disposed Off
Mr. T. Victor Vs Member Secretary And Ors
National Green Tribunal · (2015) 09 NGT CK 0014
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions07 Sept 2015Disposed Off
PudiparthiMallikharjuna Reddy Vs Union Of India And Ors
National Green Tribunal · (2015) 09 NGT CK 0011
Environment (Protection) Act, 1986 — Section 3, 5, 19National Green Tribunal Act, 2010 — Section 38Environment (Protection) Rules, 1983 — Rule 5(3)
Tribunals and Commissions03 Sept 2015Disposed Off
Sunil Kumar Chugh And Ors Vs Secretary And Ors
National Green Tribunal · (2015) 09 NGT CK 0007
Environment (Protection) Act, 1986 — Section 3, 3(2)(v)(1)17, 19(1)(b)National Green Tribunal Act, 2010 — Section 16, 18Public Liability Insurance Act, 1991 — Section 7(A)
Tribunals and Commissions03 Sept 2015Disposed Off
National Highways Authoriy Of India Vs Chief Secretary And Ors
National Green Tribunal · (2015) 09 NGT CK 0005
Tribunals and Commissions02 Sept 2015Disposed Off
Dinkar Sitaram Dhulgand Vs Utech Sugar Ltd And Ors
National Green Tribunal · (2015) 09 NGT CK 0006
Tribunals and Commissions02 Sept 2015Disposed Off
Prof. P. Murugaiyan (Retd) Vs District Environmental Engineer And Ors
National Green Tribunal · (2015) 09 NGT CK 0004
Tribunals and Commissions02 Sept 2015Disposed Off
N. Gajendran And Ors Vs Principal Secretary/Commissioner And Ors
National Green Tribunal · (2015) 09 NGT CK 0003
Constitution Of India, 1950 — Article 21