COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 85 of 105

Tribunals and Commissions01 Sept 2015

Lakhan Musafir And Ors Vs Sardar Sarovar Narmada Nigam Limited And Ors

National Green Tribunal · (2015) 09 NGT CK 0002

National Green Tribunal Act, 2010 — Section 2(h), 2(j), 14, 14(1), 14(3), 15, 15(3), 18, 18(1), 18(2), 19, 33Land Acquisition Act, 1894 — Section 4Water (Prevention And Control Of Pollution) Act, 1974 — Section 28

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Tribunals and Commissions01 Sept 2015Disposed Off

S.P. Muthuraman Vs Union Of India & Ors

National Green Tribunal · (2015) 09 NGT CK 0001

National Green Tribunal Act, 2010 — Section 15, 17, 19, 19(1), 19(2), 19(4)(F), 20Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 32, 226

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Tribunals and Commissions31 Aug 2015Dismissed

K. Savad Vs Ministry Of Environment And Ors

National Green Tribunal · (2015) 08 NGT CK 0016

Environment (Protection) Act, 1986 — Section 3, 3(1), 3(2)(v), 5National Green Tribunal Act, 2010 — Section 16Environment (Protection) Rule, 1986 — Rule 5(3)

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Tribunals and Commissions26 Aug 2015Disposed Off

Gongat Virodhi Manch And Ors Vs Commissioner And Ors

National Green Tribunal · (2015) 08 NGT CK 0017

National Green Tribunal Act, 2010 — Section 20Noise Pollution (Regulation & Control) Rules, 2000 — Rule 2(c), 3, 4, 5Constitution Of India, 1950 — Article 21

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Tribunals and Commissions25 Aug 2015Disposed Off

Kallpavalli Vrishka Pempakamdarula And Ors Vs Union Of India And Ors

National Green Tribunal · (2015) 08 NGT CK 0014

National Green Tribunal Act, 2010 — Section 15Environment (Protection) Act, 1986 — Section 17Forest Conservation Act, 1980 — Section 2

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Tribunals and Commissions25 Aug 2015Disposed Off

Krishan Lal Gera Vs State Of Haryana And Ors

National Green Tribunal · (2015) 08 NGT CK 0013

Environment (Protection) Act, 1986 — Section 19Haryana Urban Development Authority Act, 1977 — Section 2(1)National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18

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Tribunals and Commissions17 Aug 2015Disposed Off

Mr. Sadanand Pandurang Mane And Ors Vs State Level Expert Appraisal Committee And Ors

National Green Tribunal · (2015) 08 NGT CK 0015

National Green Tribunal Act, 2010 — Section 16

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Tribunals and Commissions17 Aug 2015Dismissed

Grama Panchayat Salana Jeevan Singh Wala Aand Ors Vs Union Of India And Ors

National Green Tribunal · (2015) 08 NGT CK 0012

National Green Tribunal Act, 2010 — Section 16, 16(h)Environmental Clearance Regulation, 2006 — Regulation 10

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Tribunals and Commissions17 Aug 2015Disposed Off

Janardan Chandar Patil And Ors Vs Union Of India And Ors

National Green Tribunal · (2015) 08 NGT CK 0011

Air (Prevention And Control Of Pollution) Act, 1981 — Section 16, 17, 19National Green Tribunal Act, 2010 — Section 20

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Tribunals and Commissions17 Aug 2015Dismissed

Smt. Lalita Sandip Shinde (Deshmukh) And Ors Vs Chief Executive Officer And Ors

National Green Tribunal · (2015) 08 NGT CK 0010

National Green Tribunal Act, 2010 — Section 14, 14(1), 16, 20

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Tribunals and Commissions13 Aug 2015Disposed Off