CourtKutchehry.com

COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 86 of 105

Tribunals and Commissions31 Jul 2015Disposed Off

M/s Madhup Agency Vs State Of Rajasthan And Orsc

National Green Tribunal · (2015) 07 NGT CK 0017

Environment (Protection) Act, 1986 — Section 5, 10Code Of Criminal Procedure, 1973 — Section 94Plastic Waste (Management And Handling) Rules, 2011 — Rule 3(b)
Read judgment
Tribunals and Commissions30 Jul 2015Dismissed

M/s. Amudha Textiles Vs Chairman And Ors

National Green Tribunal · (2015) 07 NGT CK 0019

Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 21
Read judgment
Tribunals and Commissions20 Jul 2015Disposed Off

Haryali Welfare Society Vs Union Of India And Ors

National Green Tribunal · (2015) 07 NGT CK 0014

Forest (Conservation) Act, 1980 — Section 2, 2(i), 68Punjab Land Preservation Act, 1900 — Section 4, 4(c), 5, 9, 12National Green Tribunal Practice And Procedure Rules, 2011 — Rule 35
Read judgment
Tribunals and Commissions07 Jul 2015Disposed Off

S.P. Muthuraman And Ors Vs Union Of India And Ors

National Green Tribunal · (2015) 07 NGT CK 0021

Environment (Protection) Act, 1986 — Section 2(a), 3, 3(2)(v)(1), 5, 6, 15, 19, 19(a), 25National Green Tribunal Act, 2010 — Section 2(c), 14, 15, 16, 16(g), 17, 18, 20National Tax Tribunal Act, 2005 — Section 5, 6, 7, 8, 13
Read judgment