Tribunals and Commissions13 May 2015Disposed Off
Dr. Abraham Paul And Ors Vs State Of Kerala And Ors
National Green Tribunal · (2015) 05 NGT CK 0015
Noise Pollution (Regulation & Control) Rules, 2000 — Rule 3
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 88 of 105
Tribunals and Commissions11 May 2015Disposed Off
Babulal Banjara S/o Shri Jairam Banjara And Ors Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2015) 05 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15, 17, 18, 20Water (Prevention And Control Of Pollution) Act, 1974 — Section 25, 26Air (Prevention And Control Of Pollution) Act, 1981 — Section 21
Tribunals and Commissions07 May 2015Dismissed
Forward Foundation And Ors Vs . State Of Karnataka And Ors
National Green Tribunal · (2015) 05 NGT CK 0028
Karnataka Industrial Area Development Act, 1966 — Section 3(1)National Green Tribunal Act, 2010 — Section 2(c), 14, 14(1), 14(3), 15, 16, 17, 20Mines Act, 1952 — Section 66, 79
Tribunals and Commissions07 May 2015Disposed Off
Om Dutt Singh And Ors Vs State Of Uttar Pradesh And Ors
National Green Tribunal · (2015) 05 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14(1), 15, 16, 18(1), 20Forest (Conservation) Act, 1980 — Section 2Right to Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Re-settlement Act, 2013 — Section 24(2)
Tribunals and Commissions07 May 2015Dismissed
M/s. Jai Hanuman Ent. Udyog Vs U.P. Pollution Control Board And Ors
National Green Tribunal · (2015) 05 NGT CK 0002
Air (Prevention And Control Of Pollution) Act, 1981 — Section 21, 31, 31(2)
Tribunals and Commissions07 May 2015Dismissed
Mr. Aman Sethi Vs State Of Rajasthan And Ors
National Green Tribunal · (2015) 05 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5Air (Prevention And Control Of Pollution) Act, 1981 — Section 18Limitation Act, 1963 — Section 4,5,6,7,8,9,10, 11, 12, 13, 14, 14(2), 15, 166, 17, 18, 19, 20, 21, 22, 23, 24, 29(2)
Tribunals and Commissions05 May 2015Dismissed
M. Manickam Vs Chairman And Ors
National Green Tribunal · (2015) 05 NGT CK 0014
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)
Tribunals and Commissions05 May 2015Disposed Off
Shri V. Chandrasekar Vs Union Territory Of Puducherry And Ors
National Green Tribunal · (2015) 05 NGT CK 0007
Tribunals and Commissions29 Apr 2015Disposed Off
M/s Balmer Lawrie & Co.Ltd Vs Chairman And Ors
National Green Tribunal · (2015) 04 NGT CK 0017
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33(A)Air (Prevention And Control Of Pollution) Act, 1981 — Section 31(A)
Tribunals and Commissions28 Apr 2015Disposed Off
Shri N. Selvaraj Vs District Collector And Ors
National Green Tribunal · (2015) 04 NGT CK 0016
Tribunals and Commissions27 Apr 2015Disposed Off
M.P Muhammed Kunhi , S/o K .P Khader And Ors Vs State Of Kerala And Ors
National Green Tribunal · (2015) 04 NGT CK 0015
National Green Tribunal Act, 2010 — Section 26, 28
Tribunals and Commissions22 Apr 2015Dismissed
K.G. Mohanaraman Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2015) 04 NGT CK 0013
Electricity Act, 1948 — Section 28(3), 42Telegraph Act, 1885 — Section 10, 16Electricity Act, 2003 — Section 164, 185(2)(a)
Tribunals and Commissions22 Apr 2015Disposed Off
Shahpura Jan Jagran Evam And Ors Vs Shri Santosh Jain And Ors
National Green Tribunal · (2015) 04 NGT CK 0012
Madhya Pradesh Land Revenue Act, 1959 — Section 253(1)
Tribunals and Commissions21 Apr 2015Dismissed
Oil & Natural Gas Corporation Ltd Vs Ramdas Janardan Koli And Ors
National Green Tribunal · (2015) 04 NGT CK 0011
Mahul Creek (Extinguishment Of Rights) Act, 1922 — Section 3, 3(2)National Green Tribunal Act, 2010 — Section 19
Tribunals and Commissions20 Apr 2015Disposed Off
P. Dhakshinamoorthi Vs District Collector And Ors
National Green Tribunal · (2015) 04 NGT CK 0009
Tribunals and Commissions17 Apr 2015Dismissed
R. Parameswaran Vs Amrish Pal Singh Narak
National Green Tribunal · (2015) 04 NGT CK 0014
Tribunals and Commissions16 Apr 2015Disposed Off
Hindustan Engineering & Industries Limited And Ors Vs Gujarat Pollutoin Control Board And Ors
National Green Tribunal · (2015) 04 NGT CK 0008
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions16 Apr 2015Disposed Off
M/s. Champ Energy Ventures Pvt. Ltd Vs Ministry Of Environment And Forest (MoEF) And Ors
National Green Tribunal · (2015) 04 NGT CK 0006
Environment (Protection) Act, 1986 — Section 5, 15
Tribunals and Commissions16 Apr 2015Disposed Off
Mr. Sunil Shetye Vs M/S. Leading Hotel Limited And Ors
National Green Tribunal · (2015) 04 NGT CK 0005
Tribunals and Commissions15 Apr 2015Disposed Off
Proprietor Vs Chairman And Ors
National Green Tribunal · (2015) 04 NGT CK 0010
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A