Tribunals and Commissions24 Feb 2015Disposed Off
Babu Lal Jajoo Vs Chief Secretary And Ors
National Green Tribunal · (2015) 02 NGT CK 0014
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 90 of 105
Tribunals and Commissions23 Feb 2015Dismissed
Gajanan Balaram Patil Vs City And Industrial Development And Ors
National Green Tribunal · (2015) 02 NGT CK 0013
Tribunals and Commissions23 Feb 2015Disposed Off
Ram Swaroop Yadav Vs State Of Rajasthan And Ors
National Green Tribunal · (2015) 02 NGT CK 0008
Rajasthan Forest Act, 1953 — Section 29, 29(4), 29(1)(5)
Tribunals and Commissions19 Feb 2015Disposed Off
Tulsi Ram Adwani Vs State Of Rajasthan And Ors
National Green Tribunal · (2015) 02 NGT CK 0010
Rajasthan Forest Act, 1953 — Section 41Rajasthan Tenancy (Government) Rules, 1955 — Rule 24EERajasthan Forest Produce (Transit) Rules, 1957 — Rule 2
Tribunals and Commissions18 Feb 2015Disposed Off
Anurag Modi Vs State Of Madhya Pradesh And Ors
National Green Tribunal · (2015) 02 NGT CK 0007
Tribunals and Commissions18 Feb 2015Allowed
Mr. Kashinath Laxman Dagale And Ors Vs Maharashtra Pollution Control Board And Ors
National Green Tribunal · (2015) 02 NGT CK 0006
National Green Tribunal Act, 2010 — Section 16Authorisation, under Municipal Solid Waste (Management And Handling) Rules, 2000 — Rule 3(ii), 6(1)(2)Constitution Of India, 1950 — Article 21
Tribunals and Commissions17 Feb 2015Disposed Off
Amol S/O Ashokrao Raut Vs State Of Maharashtra And Ors
National Green Tribunal · (2015) 02 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14(1)Code Of Civil Procedure, 1908 — Section 100
Tribunals and Commissions12 Feb 2015Disposed Off
Vikrant Kumar Tongad Vs Delhi Tourism And Transportation Corporation And Ors
National Green Tribunal · (2015) 02 NGT CK 0003
Delhi Development Authority Act, 1957 — Section 8Environment (Protection) Act, 1986 — Section 2a, 3, 3(1), 3(2)(v), 3(2)(v)(1), 5, 25National Green Tribunal Act, 2010 — Section 14, 15, 16, 18
Tribunals and Commissions05 Feb 2015Allowed
M/s. Shanthi Gears Limited Vs Tamil Nadu Pollution Control Board And Ors
National Green Tribunal · (2015) 02 NGT CK 0005
Air (Prevention And Control Of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions05 Feb 2015Allowed
Mathialagan Vs Union Of India And Ors
National Green Tribunal · (2015) 02 NGT CK 0004
Tribunals and Commissions04 Feb 2015Dismissed
Mr. S. Yuvaraj Vs Secretary To Government And Ors
National Green Tribunal · (2015) 02 NGT CK 0001
Tribunals and Commissions03 Feb 2015
Mr. Charudatt Pandurang Koli And Ors Vs M/s. Sea Lord Containers Ltd. And Ors
National Green Tribunal · (2015) 02 NGT CK 0002
Tribunals and Commissions30 Jan 2015Disposed Off
Shri Subramani Vs District Environmental Engineer And Ors
National Green Tribunal · (2015) 01 NGT CK 0025
Tribunals and Commissions30 Jan 2015Disposed Off
suo motu taken from the News Item Vs Secretary, Ministry Of Environment And Forests And Ors
National Green Tribunal · (2015) 01 NGT CK 0024
Environment (Protection) Act, 1986 — Section 3(3)Andhra Pradesh Water, Land And Trees Act, 2002 — Section 29(1), 35(1)
Tribunals and Commissions29 Jan 2015Disposed Off
Vanashakti A Public Charitable Trust And Ors Vs Union Of India And Ors
National Green Tribunal · (2015) 01 NGT CK 0022
Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions29 Jan 2015Disposed Off
Vinod Raichand Jain Vs Union Of India And Ors
National Green Tribunal · (2015) 01 NGT CK 0021
National Green Tribunal Act, 2010 — Section 14, 18(1)
Tribunals and Commissions28 Jan 2015Disposed Off
Mr. V. Chandirasekar Vs Union Of India And Ors
National Green Tribunal · (2015) 01 NGT CK 0026
Tribunals and Commissions27 Jan 2015Disposed Off
Wireless Colony Co-Operative Housing Vs Chaitrali Builders/Sumashilp (P) Ltd And Ors
National Green Tribunal · (2015) 01 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 16, 17
Tribunals and Commissions22 Jan 2015Disposed Off
Jalbiradari And Ors Vs Ministry Of Environment & Forest And Ors
National Green Tribunal · (2015) 01 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14, 16Coastal Regulation Zone (CRZ) Notification, 2011 — Rule 4, 4(2)ConstitutionOf India, 1950 — Article 21, 48, 48A, 51A
Tribunals and Commissions22 Jan 2015Disposed Off
Sandeep Azrenkar And Ors Vs State Of Goa And Ors
National Green Tribunal · (2015) 01 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14(1)