COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 89 of 105

Tribunals and Commissions09 Apr 2015

D.V. Girish And Ors Vs Secretary to Government And Ors

National Green Tribunal · (2015) 04 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14, 15, 18, 18(2)Wildlife Protection Act, 1972 — Section 28, 33National Green Tribunal (Practices And Procedure) Rules, 2011 — Rule 14, 16(7)

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Tribunals and Commissions08 Apr 2015Disposed Off

M/s. Sivakumar Blue Metal And Ors Vs Appellate Authority And Ors

National Green Tribunal · (2015) 04 NGT CK 0004

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Tribunals and Commissions08 Apr 2015Disposed Off

Shri Satish Kamalakant Navelkar And Ors Vs State Of Goa And Ors

National Green Tribunal · (2015) 04 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)

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Tribunals and Commissions08 Apr 2015Disposed Off

Shri. Arvind V. Aswal And Ors Vs Arihant RealtOrs And Ors

National Green Tribunal · (2015) 04 NGT CK 0002

Maharashtra Slum Area (Improvement, clearance And Rehabilitation) Act, 1971 — Section 4(1)Environment (Protection) Act, 1986 — Section 5

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Tribunals and Commissions08 Apr 2015Disposed Off

Cavelossim Villagers Forum Vs Village Panchayat Of Cavelossim And Ors

National Green Tribunal · (2015) 04 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14(1), 14(3)

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Tribunals and Commissions31 Mar 2015Disposed Off

Mathur Grama Kudiyiruppor Podu Vs District Collector

National Green Tribunal · (2015) 03 NGT CK 0013

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Tribunals and Commissions27 Mar 2015Disposed Off

Mr. Sarang Yadvadkar And Ors Vs State Of Maharashtra

National Green Tribunal · (2015) 03 NGT CK 0011

National Green Tribunal Act, 2010 — Section 20

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Tribunals and Commissions27 Mar 2015Dismissed

Goa Foundation Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2015) 03 NGT CK 0009

National Green Tribunal Act, 2010 — Section 14(1), 14(3), 15, 16, 16(1), 16(1)(a)(j), 18

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Tribunals and Commissions27 Mar 2015Partly Allowed

Mrs. Harubai Jagnnath Sable And Ors Vs Shradha Stone Crusher And Ors

National Green Tribunal · (2015) 03 NGT CK 0007

National Green Tribunal Act, 2010 — Section 14(1), 20Water (Prevention And Control Of Pollution) Act, 1974 — Section 33AAir (Prevention And Control Of Pollution) Act, 1981 — Section 31A

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Tribunals and Commissions26 Mar 2015Allowed

P.S. Vajiravel Vs Chairman

National Green Tribunal · (2015) 03 NGT CK 0010

Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A

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Tribunals and Commissions25 Mar 2015Dismissed

V. Sundar Vs Union Of India

National Green Tribunal · (2015) 03 NGT CK 0012

National Green Tribunal Act, 2010 — Section 14(2), 15(3), 16, 18National Green Tribunal (Practices And Procedure) Rules, 2011 — Rule 14Environmental Clearance Regulations, 2006 O— Regulation 10

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Tribunals and Commissions20 Mar 2015Disposed Off

Variya Gandabhai Vs Union Of India

National Green Tribunal · (2015) 03 NGT CK 0006

National Green Tribunal Act, 2010 — Section 16, 16(1)Environment Impact Assessment (EIA) Notification, 2006 — Regulation 10

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Tribunals and Commissions18 Mar 2015Partly Allowed

Shri. Vishwas More Vs Krishi Utpanna Bazar Samitee And Ors

National Green Tribunal · (2015) 03 NGT CK 0004

Maharashtra Agricultural Produce Marking (Development And Regulation) Act, 1963 — Section 32(E)National Green Tribunal Act, 2010 — Section 20Code Of Civil Procedure, 1908 — Order 2, Rule 2

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Tribunals and Commissions17 Mar 2015Disposed Off