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National Green Tribunal judgments

2,083 judgments · page 91 of 105

Tribunals and Commissions14 Jan 2015Allowed

Nirma Ltd Vs Ministry Of Environment &Forests And Ors

National Green Tribunal · (2015) 01 NGT CK 0023

Environment (Protection) Act, 1986 — Section 5, 5(2)(v)Environment Clearance Regulation, 2006 — Section 1, 3(2)(v), 3(3)(2)(v)(1), 25Code Of Civil Procedure, 1908 — Order 28 Rule 18Environment (Protection) Rules, 1986 — Rule 5(3)(b)
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Tribunals and Commissions14 Jan 2015Disposed Off

Sarang Yadwakar And Ors Vs Commissioner And Ors

National Green Tribunal · (2015) 01 NGT CK 0011

National Green Tribunal Act, 2010 — Section 19, 20, 25, 26, 28, 30Maharashtra Regional And Town Planning Act, 1966 — Section 37(1)Code Of Civil Procedure 1908 — Order 21 Rule 32, Order 21 Rule 32(5)
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Tribunals and Commissions13 Jan 2015Disposed Of

Manoj Misra And Ors Vs Union Of India And Ors

National Green Tribunal · (2015) 01 NGT CK 0029

Constitution Of India, 1950 — Article 21, 48A, 51A(g)Environment Protection Act, 1986 — Section, 3, 5, 6, 25National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 20
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Tribunals and Commissions13 Jan 2015Disposed Of

Himmat Singh Shekhawat And Ors Vs State Of Rajasthan And Ors

National Green Tribunal · (2015) 01 NGT CK 0028

Code Of Civil Procedure, 1908 — Section 80Constitution Of India, 1950 — Article, 19, 19(2), 31, 141, 246(3), 304, 304(b)Environment Protection Act, 1986 — Section 3Land Acquisition Act, 1894 — Section 5(a), 5A , 15, 17
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